← All Benches
ITAT Kolkata Bench
22,183 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), KOLKATA, KOLKATA vs BANDHAN FINANCIAL SERVICES LIMITED, KOLKATA
ITA 1003/KOL/2025[2014-15]Status: Disposed14/5/2026AY 2014-15
A.P. TRADING & FINANCE COMPANY LIMITED,KOLKATA vs ITO, WARD 1(1),, KOLKATA
ITA 434/KOL/2026[2018-2019]Status: Disposed13/5/2026AY 2018-2019
JHUNU DUTTA,DARJEELING vs DCIT, CIRCLE 1, , SILIGURI
ITA 150/KOL/2026[2018-2019]Status: Disposed13/5/2026AY 2018-2019
MAITREYI KANDOI,KOLKATA vs ACIT, CIRCLE 29,, KOLKATA
ITA 3193/KOL/2025[2013-2014]Status: Disposed13/5/2026AY 2013-2014
KEEVES TECHNOLOGIES PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2),, KOLKATA
ITA 2880/KOL/2025[2020-2021]Status: Disposed13/5/2026AY 2020-2021
MALDA WHOLESALE CONSUMERS CO-OPERATIVE SOCIETY LTD.,,MALDA vs ITO, WARD 3(1),, MALDA
ITA 1451/KOL/2025[2017-2018]Status: Disposed13/5/2026AY 2017-2018
MALDA WHOLESALE CONSUMERS CO-OPERATIVE SOCIETY LTD.,,MALDA vs ITO, WARD 3(1),, MALDA
ITA 1450/KOL/2025[2016-2017]Status: Disposed13/5/2026AY 2016-2017
MALDA WHOLESALE CONSUMERS CO-OPERATIVE SOCIETY LTD.,,MALDA vs ITO, WARD 3(1),, MALDA
ITA 1449/KOL/2025[2015-2016]Status: Disposed13/5/2026AY 2015-2016
MALDA WHOLESALE CONSUMERS CO-OPERATIVE SOCIETY LTD.,,MALDA vs ITO, WARD 3(1),, MALDA
ITA 1448/KOL/2025[2014-2015]Status: Disposed13/5/2026AY 2014-2015
MALDA WHOLESALE CONSUMERS CO-OPERATIVE SOCIETY LTD.,,MALDA vs ITO, WARD 3(1),, MALDA
ITA 1447/KOL/2025[2013-2014]Status: Disposed13/5/2026AY 2013-2014
ETHICS COMMERCIALS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 11(1),, KOLKATA
ITA 3040/KOL/2025[2011-2012]Status: Disposed12/5/2026AY 2011-2012
SARITA RATHI,KOLKATA vs ACIT,CIRCLE-37, KOL, KOLKATA
ITA 415/KOL/2023[2016-17]Status: Disposed12/5/2026AY 2016-17
LAXMI BHATTER,KOLKATA vs DCIT, CC 2(1),, KOLKATA
ITSSA 52/KOL/2025[2019-2020]Status: Disposed11/5/2026AY 2019-2020
MANGAL SINGH,PURULIA vs I.T.O., WARD - 3(2), PURULIA
ITA 504/KOL/2026[2020-2021]Status: Disposed11/5/2026AY 2020-2021
RUDRA PROSAD PAUL,BONGAON vs ITO, WARD 49(1),, KOLKATA
ITA 355/KOL/2026[2019-2020]Status: Disposed11/5/2026AY 2019-2020
GITA MOHAN BUDHIA CHARITY TRUST,KOLKATA vs I.T.O., WARD - 1(1), EXEMPTION,, KOLKATA
ITA 169/KOL/2026[2023-2024]Status: Disposed11/5/2026AY 2023-2024
NEPTUNE TRADERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(3), KOLKATA
ITA 3123/KOL/2025[2019-2020]Status: Disposed11/5/2026AY 2019-2020
SUDHA APPARELS LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
ITA 2705/KOL/2025[2020-2021]Status: Disposed11/5/2026AY 2020-2021
SUDHA APPARELS LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
ITA 2704/KOL/2025[2020-2021]Status: Disposed11/5/2026AY 2020-2021
EVERSEEN INFOTECH INDIA PRIVATE LIMITED (FORMERLY QUALSQUAD INFOTECH PRIVATE LIMITED),PUNE vs ITO, WARD 2(1), , KOLKATA
ITA 1292/KOL/2025[2024-2025]Status: Disposed11/5/2026AY 2024-2025
