← All Benches
ITAT Kolkata Bench
22,285 judgments
DCIT, CIRCLE - 11(1), KOLKATA vs M/S. G.S. ATWAL & COMPANY (ENGINEERS) PVT. LTD., KOLKATA
ITA 2228/KOL/2019[1999-2000]Status: Disposed17/3/2020AY 1999-2000
DCIT, CIRCLE - 3(1), KOLKATA, KOLKATA vs SHRI RAMESH PRASAD SAO, KOLKATA
ITA 572/KOL/2019[2014-15]Status: Disposed16/3/2020AY 2014-15
AUTO FUEL CENTRE,DURGAPUR vs J.C.I.T.,CIRCLE-1, DURGAPUR
ITA 398/KOL/2019[2013-14]Status: Disposed16/3/2020AY 2013-14
CALCUTTA WHOLE SALE CONSUMER CO-OPERATIVE SOCIETY LTD.,KOLKATA vs I.T.O.,WARD-29(3), KOLKATA
ITA 933/KOL/2019[2012-13]Status: Disposed13/3/2020AY 2012-13
LEXICON COMMERCIAL ENTERPRISES LIMITED,KOLKATA vs D.C.I.T, CIRCLE-1(1), KOLKATA
ITA 719/KOL/2019[2015-16]Status: Disposed13/3/2020AY 2015-16
H,L.G.MEMORIAL HOSPITAL (P) LTD.,ASANSOL vs A.C.I.T., CIRCLE-2, ASANSOL
ITA 2603/KOL/2019[2007-08]Status: Disposed13/3/2020AY 2007-08
ATTIVO ECONOMIC ZONES PVT. LTD.,KOLKATA vs ITO WARD-11(3), KOLKATA
ITA 2575/KOL/2019[2015-16]Status: Disposed13/3/2020AY 2015-16
VINEET BAJORIA,KOLKATA vs I.T.O.,WARD-44(4), KOLKATA
ITA 2510/KOL/2019[2011-12]Status: Disposed13/3/2020AY 2011-12
SHRI SAJJAN AGARWAL,KOLKATA vs D.C.I.T.,CIRCLE-3(4), KOLKATA
ITA 2476/KOL/2019[2015-16]Status: Disposed13/3/2020AY 2015-16
M/S. SKYLARK FISCAL SEVICES PVT. LTD.,KOLKATA vs DCIT, CIRCLE-8(2), KOLKATA, KOLKATA
ITA 239/KOL/2019[2009-10]Status: Disposed13/3/2020AY 2009-10
ESTATE OF KANAILAL GOSWAMI,KOLKATA vs A.C.I.T.,CIRCLE-23(1), KOLKATA
ITA 2028/KOL/2019[2015-16]Status: Disposed13/3/2020AY 2015-16
TRINETRA MERCHANTS PVT. LTD.,KOLKATA vs I.T.O. WARD-4 (1), KOLKATA
ITA 1952/KOL/2019[2012-13]Status: Disposed13/3/2020AY 2012-13
SILVER POINT EDUCATION TRUST,KOLKATA vs I.T.O.(EXEMPTION),WARD-1(3), KOLKATA
ITA 1735/KOL/2019[2014-15]Status: Disposed13/3/2020AY 2014-15
PFITOP INTERNATIONAL,KOLKATA vs I.T.O.,WARD-22(2), KOLKATA
ITA 1620/KOL/2019[2015-16]Status: Disposed13/3/2020AY 2015-16
M/S SHREYANS JAIN, HUF,KOLKATA vs I.T.O.,WARD-36(2), KOLKATA
ITA 1602/KOL/2019[2011-12]Status: Disposed13/3/2020AY 2011-12
NOMURA RESEARCH INSTITUTE FINANCIAL TECHNOLOGIES INDIA PRIVATE LIMITED,KOLKATA vs D.C.I.T.CIRCLE-2(2), KOLKATA
ITA 1548/KOL/2019[2014-15]Status: Disposed13/3/2020AY 2014-15
HOOGRAJULI (ASSAM) TEA CO. LTD.,KOLKATA vs DCIT, CIRCLE - 4(1), KOLKATA
ITA 10/KOL/2019[2012-13]Status: Disposed13/3/2020AY 2012-13
M/S. RAM AVTAR DALMIA (HUF),KOLKATA vs ITO, WARD - 36(1), KOLKATA
ITA 2424/KOL/2018[2014-15]Status: Disposed13/3/2020AY 2014-15
DONGFANG ELECTRIC CORPORATION,KOLKATA vs ACIT (INTERNATIONAL TAXATION), CIRCLE - 1(1), KOLKATA, KOLKATA
ITA 2568/KOL/2017[2013-14]Status: Disposed13/3/2020AY 2013-14
ACIT, CENTRAL CIRCLE-1(1), KOLKATA, KOLKATA vs M/S RAMKRISHNA FORGINGS LTD., KOLKATA
ITA 113/KOL/2017[2009-10]Status: Disposed13/3/2020AY 2009-10