M/S. SKYLARK FISCAL SEVICES PVT. LTD.,KOLKATA vs. DCIT, CIRCLE-8(2), KOLKATA, KOLKATA

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ITA 239/KOL/2019Status: DisposedITAT Kolkata13 March 2020AY 2009-101 pages

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2 Assessment Year: 2009-10 Skylark Fiscal Service Private Limited Skylark Fiscal Service Private Limited

Copy of the order forwarded to:

1.

Skylark Fiscal Service Private Limited Skylark Fiscal Service Private Limited Room No.-506 5th Floor Shubham 1, Sarojini Naidu Sarani Kolkata

2.

Deputy Commissioner of Income Tax, Circle Income Tax, Circle-8(2), Kolkata

3.

CIT(A)-

4.

CIT- ,

5.

CIT(DR), Kolkata Benches, Kolkata.

5.

CIT(DR), Kolkata Benches, Kolkata.By order

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