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ITAT Kolkata Bench

22,285 judgments

THE PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LIMITED,KOLKATA vs D.C.I.T.,SPL. RANGE-16, KOLKATA

ITA 1276/KOL/1993[1986-87]Status: Disposed13/3/2020AY 1986-87

THE PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LIMITED,KOLKATA vs D.C.I.T.,SPL. RANGE-16, KOLKATA

ITA 1275/KOL/1993[1985-86]Status: Disposed13/3/2020AY 1985-86

UNITED MOHUN BAGAN FOOTBALL TEAM P. LTD.,KOLKATA vs I.T.O.,WARD-6(4), KOLKATA

ITA 2555/KOL/2019[2012-13]Status: Disposed4/3/2020AY 2012-13

M/S RAJ HARDWARE,BURDWAN vs I.T.O.,WARD-2(4), BURDWAN

ITA 2389/KOL/2019[2010-11]Status: Disposed4/3/2020AY 2010-11

SUBODH CHANDRA DAS,HOOGHLY vs I.T.O.,WARD-23(3), HOOGHLY

ITA 2247/KOL/2019[2012-13]Status: Disposed4/3/2020AY 2012-13

SUBODH CHANDRA DAS,HOOGHLY vs I.T.O.,WARD-23(3), HOOGHLY

ITA 2246/KOL/2019[2011-12]Status: Disposed4/3/2020AY 2011-12

COOKSON INDIA PVT. LTD.,KOLKATA vs DCIT, CIR-3(1), KOLKATA, KOLKATA

ITA 1886/KOL/2017[2013-14]Status: Disposed4/3/2020AY 2013-14

KRISHI RASAYAN EXPORT PVT. LTD.,KOLKATA vs PCIT, 4, KOLKATA, KOLKATA

ITA 743/KOL/2019[2014-15]Status: Disposed28/2/2020AY 2014-15

KRISHI RASAYAN EXPORT PVT. LTD.,KOLKATA vs PCIT, 4, KOLKATA, KOLKATA

ITA 742/KOL/2019[2013-14]Status: Disposed28/2/2020AY 2013-14

FUTURE HOPE INDIA,KOLKATA vs I.T.O(EXEMPTION)-WARD-1(2), KOLKATA

ITA 540/KOL/2019[2012-13]Status: Disposed28/2/2020AY 2012-13

JAY LABELS,KOLKATA vs ITO,WARD-40(3), KOLKATA, KOLKATA

ITA 2289/KOL/2019[2012-13]Status: Disposed28/2/2020AY 2012-13

AVINASH SHAW,KOLKATA vs I.T.O.,WARD-31(1), KOLKATA

ITA 2278/KOL/2019[2015-16]Status: Disposed28/2/2020AY 2015-16

SHRI AMITABHA CHAUDHURI,KOLKATA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, DURGAPUR (WEST BENTAL), DURGAPUR

ITA 2041/KOL/2019[2001-02]Status: Disposed28/2/2020AY 2001-02

ANURAG DAMANI,KOLKATA vs ITO, WARD - 30(1), KOLKATA

ITA 1774/KOL/2019[2012-13]Status: Disposed28/2/2020AY 2012-13

ANIL CHANDRA SAHA,KOLKATA vs I.T.O..,WARD-4(3), KOLKATA

ITA 1703/KOL/2019[2011-12]Status: Disposed28/2/2020AY 2011-12

ANIL CHANDRA SAHA,KOLKATA vs I.T.O..,WARD-4(3), KOLKATA

ITA 1702/KOL/2019[2008-09]Status: Disposed28/2/2020AY 2008-09

WOODSIDE FASHIONS LTD.,KOLKATA vs A.C.I.T.,CIRCLE-31, KOLKATA

ITA 1656/KOL/2019[2012-13]Status: Disposed28/2/2020AY 2012-13

ACIT, LTU - 1, KOLKATA vs M/S. UNITED BANK OF INDIA, KOLKATA

ITA 1528/KOL/2019[2014-15]Status: Disposed28/2/2020AY 2014-15

PUSHPA DEVI RATHI,KOLKATA vs I.T.O.,WARD-40(4), KOLKATA

ITA 1163/KOL/2019[2013-14]Status: Disposed28/2/2020AY 2013-14

KUSUMLATA SONTHALIA,KOLKATA vs PRINCIPAL CIT, CENTRAL - 1, KOLKATA, KOLKATA

ITA 1112/KOL/2019[2011-12]Status: Disposed28/2/2020AY 2011-12