← All Benches
ITAT Kolkata Bench
22,285 judgments
MANOJ KUMAR KHANDELWAL,KOLKATA vs I.T.O.,WARD-31(1), KOLKATA
ITA 1271/KOL/2019[2010-11]Status: Disposed20/3/2020AY 2010-11
VIVEKANANDA SEVA KENDRA O SISHU UDDYAN,SOUTH 24 PARGANAS vs JDIT, EXEMPTION, KOLKATA
ITA 2595/KOL/2018[2011-12]Status: Disposed20/3/2020AY 2011-12
M/S. SUBHLABH STEELS (P) LTD.,KOLKATA vs PRINCIPAL CIT - 1, KOLKATA
ITA 2047/KOL/2018[2013-14]Status: Disposed20/3/2020AY 2013-14
ITO, WARD - 11(1), KOLKATA vs M/S. ONE AD DISPLAY PVT. LTD., KOLKATA
ITA 2008/KOL/2018[2013-14]Status: Disposed20/3/2020AY 2013-14
PHASKOWA TEA PLANTATION LTD.,KOLKATA vs D.C.I.T.,CIRCLE-4(2), KOLKATA
ITA 97/KOL/2019[2015-16]Status: Disposed18/3/2020AY 2015-16
JCIT(OSD),CC-2(1), KOLKATA vs M/S WEBSOL ENERGY SYSTEM PVT. LTD., KOLKATA
ITA 962/KOL/2019[201314]Status: Disposed18/3/2020
M/S. AGR AUTOMOBILES PVT. LTD.,KOLKATA vs ITO, WARD - 4(1), KOLKATA
ITA 905/KOL/2019[2014-15]Status: Disposed18/3/2020AY 2014-15
M/S OMKAR INFRACON PRIVATE LIMITED,KOLKATA vs I.T.O.,WARD-12(2), KOLKATA
ITA 896/KOL/2019[2012-13]Status: Disposed18/3/2020AY 2012-13
SKAN ENTERPRISE,KOLKATA vs PR.C.I.T.-12, KOLKATA
ITA 840/KOL/2019[2014-15]Status: Disposed18/3/2020AY 2014-15
ABHIYAN CARGO PVT. LTD.,KOLKATA vs I.T.O, WD.15(1), KOLKATA
ITA 461/KOL/2019[2013-14]Status: Disposed18/3/2020AY 2013-14
RAM SARAN PAL,KOLKATA vs I.T.O.,WARD-49(4), KOLKATA
ITA 2573/KOL/2019[2015-16]Status: Disposed18/3/2020AY 2015-16
SHAKE AKHTAR HOSSAIN,KOLKATA vs A.C.I.T.,CIRCLE-31, KOLKATA
ITA 2572/KOL/2019[2015-16]Status: Disposed18/3/2020AY 2015-16
MAA SARASWATI GYAN MANDIR EDUCATION SOCIETY,KOLKATA vs ITO(TDS), WARD-59(2), KOLKATA, KOLKATA
ITA 253/KOL/2019[2012-13]Status: Disposed18/3/2020AY 2012-13
ACIT, CIRCLE - 50(1), KOLKATA, KOLKATA vs SHRI RANJIT KUMAR SAHA, KOLKATA
ITA 2423/KOL/2019[2015-16]Status: Disposed18/3/2020AY 2015-16
STENLY SECURITIES LTD,KOLKATA vs DCIT,CIR.-5, KOLKATA, KOLKATA
ITA 2301/KOL/2019[2009-10]Status: Disposed18/3/2020AY 2009-10
M/S R A S TRADERS PRIVATE LIMITED,KOLKATA vs I.T.O.,WARD-4(1), KOLKATA
ITA 2266/KOL/2019[2013-14]Status: Disposed18/3/2020AY 2013-14
RAVI CHOUDHARY(LEGAL REP OF LT. SUSHILA CHOUDHARI),KOLKATA vs I.T.O.,WARD-36(2), KOLKATA
ITA 1934/KOL/2019[2011-12]Status: Disposed18/3/2020AY 2011-12
ACIT, CIRCLE-23(1), HOOGHLY, HOOGHLY vs M/S. GRS CONSTRUCTION, HOOGHLY
ITA 1292/KOL/2019[2015-16]Status: Disposed18/3/2020AY 2015-16
DCIT, CIRCLE - 8(2), KOLKATA, KOLKATA vs M/S. OBEROI HOTELS PVT. LTD., KOLKATA
ITA 1091/KOL/2019[2015-16]Status: Disposed18/3/2020AY 2015-16
SREE GURUDHAM YOGODA SATSANGA KADAMTALA,HOWRAH vs CIT (EXEMPTIONS), KOLKATA, KOLKATA
ITA 328/KOL/2018[-------]Status: Disposed18/3/2020