← All Benches

ITAT Kolkata Bench

22,285 judgments

M/S. EMC LIMITED,KOLKATA vs PRINCIPAL C.I.T., CENTRAL - 1, KOLKATA, KOLKATA

ITA 498/KOL/2018[2014-15]Status: Disposed22/5/2020AY 2014-15

RATNABALI CAPITAL MARKETS PVT. LTD., [EARLIER KNOWN AS RATNABALI CAPITAL MARKETS LTD.,],KOLKATA vs ADDL.CIT, RANGE - 12, KOLKATA, KOLKATA

ITA 356/KOL/2018[2011-12]Status: Disposed22/5/2020AY 2011-12

SMT. KANTA AGARWAL,KOLKATA vs ACIT, CIRCLE - 32, KOLKATA

ITA 2119/KOL/2018[2014-15]Status: Disposed22/5/2020AY 2014-15

M/S. CLARIDGE COMMERCIAL (P)LTD,KOLKATA vs ITO, WARD-12(2), KOLKATA, KOLKATA

ITA 1346/KOL/2012[2005-06]Status: Disposed22/5/2020AY 2005-06

SATERN GRIHA NIRMAN PVT. LTD.,KOLKATA vs I.T.O.,WARD-1(4), KOLKATA

ITA 2616/KOL/2019[2011-12]Status: Disposed4/5/2020AY 2011-12

MONARCH SOCIETY OF ART AND TECHNOLOGY,MURSHIDABAD vs I.T.O.,WARD-42(3(, MURSHIDABAD

ITA 2284/KOL/2019[2014-15]Status: Disposed4/5/2020AY 2014-15

NEAMATPUR FL OFF SHOP II,BURDWAN vs I.T.O.,WARD-1(3), ASANSOL

ITA 2118/KOL/2019[2015-16]Status: Disposed4/5/2020AY 2015-16

JAGANNATH SHANKAR CHOWDHURY,KALNA vs I.T.O.,WARD-1(2), BURDWAN

ITA 1282/KOL/2019[2011-12]Status: Disposed4/5/2020AY 2011-12

PRABHUDHAN FINANCE PVT. LTD.,KOLKATA vs A.C.I.T.,CIRCLE-10(2), KOLKATA

ITA 42/KOL/2020[2016-17]Status: Disposed20/3/2020AY 2016-17

M/S INTEGRAL BARTER (P) LTD.,KOLKATA vs I.T.O.,WARD-6(4), KOLKATA

ITA 381/KOL/2019[2011-12]Status: Disposed20/3/2020AY 2011-12

M/S MODERN MALLEABLES LIMITED,KOLKATA vs D.C.I.T CIR - 8(1), KOLKATA

ITA 2548/KOL/2019[2013-14]Status: Disposed20/3/2020AY 2013-14

M/S INTENT DEALERS PVT. LTD.,KOLKATA vs I.T.O.,WARD-10(2), KOLKATA

ITA 2179/KOL/2019[2012-13]Status: Disposed20/3/2020AY 2012-13

SHARAD CHANDRA JHUNJHUNWALA,KOLKATA vs I.T.O.,WARD-36(2), KOLKATA

ITA 1745/KOL/2019[2015-16]Status: Disposed20/3/2020AY 2015-16

WEST BENGAL POLLUTION CONTROL BOARD,KOLKATA vs A.C.I.T.,(EXEMPTION)CIRCLE-1(1), KOLKATA

ITA 1727/KOL/2019[2015-16]Status: Disposed20/3/2020AY 2015-16

WEST BENGAL POLLUTION CONTROL BOARD,KOLKATA vs A.C.I.T.,(EXEMPTION)CIRCLE-1(1), KOLKATA

ITA 1726/KOL/2019[2014-15]Status: Disposed20/3/2020AY 2014-15

M/S. S V GHATALIA & ASSOCIATES LLP,KOLKATA vs DCIT, CIRCLE - 22, KOLKATA

ITA 169/KOL/2019[2016-17]Status: Disposed20/3/2020AY 2016-17

PRACHI ENTERPRISES PVT. LTD.,KOLKATA vs I.T.O.,WARD-5(2), KOLKATA

ITA 1596/KOL/2019[2016-17]Status: Disposed20/3/2020AY 2016-17

MUKESH KUMAR SINGHANIA,HOWRAH vs A.C.I.T, CIRCLE-48, KOLKATA

ITA 1590/KOL/2019[2015-16]Status: Disposed20/3/2020AY 2015-16

SRI MUKESH KUMAR KHAITAN,KOLKATA vs A.C.I.T.,CIRCLE-23(1), KOLKATA

ITA 139/KOL/2019[2012-13]Status: Disposed20/3/2020AY 2012-13

PUJA KHANDELWAL,KOLKATA vs I.T.O.,WARD-31(1), KOLKATA

ITA 1272/KOL/2019[2010-11]Status: Disposed20/3/2020AY 2010-11