← All Benches
ITAT Kolkata Bench
22,178 judgments
SINGAL PIPE FITTINGS (P) LTD.,HOWRAH vs I.T.O., WARD - 13(1),, KOLKATA
ITA 2999/KOL/2025[2017-2018]Status: Disposed30/6/2026AY 2017-2018
AWARD VINTRADE (P) LTD.,,KOLKATA vs ITO, WARD 11(1),, KOLKATA
ITA 995/KOL/2026[2017-2018]Status: Disposed29/6/2026AY 2017-2018
AWARD VINTRADE (P) LTD.,,KOLKATA vs ITO, WARD 11(1),, KOLKATA
ITA 994/KOL/2026[2014-2015]Status: Disposed29/6/2026AY 2014-2015
AWARD VINTRADE (P) LTD.,,KOLKATA vs ITO, WARD 11(1),, KOLKATA
ITA 974/KOL/2026[2013-2014]Status: Disposed29/6/2026AY 2013-2014
AWARD VINTRADE (P) LTD.,,KOLKATA vs ITO, WARD 11(1),, KOLKATA
ITA 973/KOL/2026[2013-2014]Status: Disposed29/6/2026AY 2013-2014
IFB AGRO INDUSTRIES LIMITED,KOLKATA vs DCIT, CIRCLE 5(1), , KOLKATA
ITA 582/KOL/2026[2015-2016]Status: Disposed29/6/2026AY 2015-2016
IFB AGRO INDUSTRIES LIMITED,KOLKATA vs ACIT, CIRCLE 6(1),, KOLKATA
ITA 581/KOL/2026[2015-2016]Status: Disposed29/6/2026AY 2015-2016
MAHA MAI DEVELOPERS & CO.,,KOLKATA vs ITO, WARD 3(1),, KOLKATA
ITA 559/KOL/2026[2018-2019]Status: Disposed29/6/2026AY 2018-2019
MACEDON VINIMAY PVT. LTD.,KOLKATA vs A.C.I.T., CC - 3(4), KOLKATA
ITA 54/KOL/2026[2019-2020]Status: Disposed29/6/2026AY 2019-2020
NURSING VANIJYA LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA
ITA 333/KOL/2026[2017-2018]Status: Disposed29/6/2026AY 2017-2018
A.B. NIRVAN BUILDERS (P) LTD.,KOLKATA vs A.D.I.T., RANGE - 7,, KOLKATA
ITA 666/KOL/2025[2012-2013]Status: Disposed29/6/2026AY 2012-2013
S D ENCOMM LLP,KOLKATA vs I.T.O., WARD - 33(2), KOLKATA
ITA 3180/KOL/2025[2021-2022]Status: Disposed29/6/2026AY 2021-2022
S D ENCOMM LLP,KOLKATA vs I.T.O., WARD - 33(2), KOLKATA
ITA 3179/KOL/2025[2021-2022]Status: Disposed29/6/2026AY 2021-2022
VIRAT TRADECOM P. LIMITED,SECUNDERBAD vs ITO, WARD 5(4),, KOLKATA
ITA 3152/KOL/2025[2012-2013]Status: Disposed29/6/2026AY 2012-2013
AARYA HARSH FOOD PRODUCTS PVT. LTD.,,KOLKATA vs ITO, WARD 11(1),, KOLKATA
ITA 2956/KOL/2025[2017-2018]Status: Disposed29/6/2026AY 2017-2018
SOCIETY FOR HERITAGE & ECOLOGICAL RESEARCHES,KOLKATA vs CIT (EXEMPTION), , KOLKATA
ITA 2912/KOL/2025[-----]Status: Disposed29/6/2026
BRIDGING CULTURE AND ARTS FOUNDATION,KOLKATA vs ITO WARD 1(2), KOLKATA
ITA 2036/KOL/2025[2023-24 TO 2028-29]Status: Disposed29/6/2026
RAKESH KUMAR SHRIVASTAVA,DARJEELLING vs D.C.I.T., CIRCLE - 1,, SILIGURI
ITA 1756/KOL/2025[2017-2018]Status: Disposed29/6/2026AY 2017-2018
INCOME TAX OFFICER, WARD 44 2, KOLKATA, KOLKATA vs RAJESH KUMAR JALAN, HOOGHLY
ITA 2051/KOL/2024[2016-17]Status: Disposed26/6/2026AY 2016-17
INCOME TAX OFFICER, WARD 44 2, KOLKATA vs RAJESH KUMAR JALAN, HOOGHLY
ITA 2050/KOL/2024[2015-16]Status: Disposed26/6/2026AY 2015-16