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ITAT Kolkata Bench

22,178 judgments

AMIT SAHA,KOLKATA vs DCIT, CIRCLE 13(1), PREVIOUSLY CIRCLE 15(2),, KOLKATA

ITA 2356/KOL/2025[2013-2014]Status: Disposed6/7/2026AY 2013-2014

ANJALI PACKAGING,SIKKIM vs D.C.I.T., CIRCLE - 3(2),, GANGTOK, SIKKIM

ITA 2017/KOL/2025[2021-2022]Status: Disposed6/7/2026AY 2021-2022

ANJANIPUTRA ADVISORS PVT LTD,SURAT vs INCOME TAX OFFICER, WARD - 4(3),, KOLKATTA

ITA 1998/KOL/2025[2012-13]Status: Disposed6/7/2026AY 2012-13

DEBABRATA CHAKRABORTY,WEST MEDINIPUR vs ITO, RANGE 1(1), , WEST MEDINIPUR

ITA 1206/KOL/2025[2014-2015]Status: Disposed6/7/2026AY 2014-2015

DCIT, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX DEPARTMENT, KOLKATA vs MAHABIR PRASAD DUDHANI, SILIGURI

ITA 1541/KOL/2024[2011]Status: Disposed6/7/2026

GITCO VINCOM PRIVATE LIMITED,KOLKATA vs DCIT/ACIT, CIRCLE 7(1),, KOLKATA

ITA 766/KOL/2026[2017-2018]Status: Disposed3/7/2026AY 2017-2018

SHRI VALLEY REFRACTORIES LIMITED. ,KOLKATA vs DCIT, CIR-9, KOLKATA. , KOLKATA

ITA 1102/KOL/2023[2011-12]Status: Disposed3/7/2026AY 2011-12

AJAY KUMAR SHROFF,KOLKATA vs ACIT, CIRCLE 29,, KOLKATA

ITA 291/KOL/2026[2014-2015]Status: Disposed2/7/2026AY 2014-2015

BAKTIAR ALI KHAN ,PURBA MEDINIPUR vs ITO, WARD 27(1),, HALDIA

ITA 210/KOL/2026[2020-2021]Status: Disposed2/7/2026AY 2020-2021

KARNI AWASH PVT. LTD., ,KOLKATA vs PR. CIT (CENTRAL) - 2, , KOLKATA

ITA 789/KOL/2025[2021-2022]Status: Disposed2/7/2026AY 2021-2022

M.K. KANDOI & SONS HUF,KOLKATA vs ITO, WARD 36(1),, KOLKATA

ITA 3273/KOL/2025[2013-2014]Status: Disposed2/7/2026AY 2013-2014

M K KANDOI & SONS HUF,KOLKATA vs ITO, WARD 36(1),, KOLKATA

ITA 3272/KOL/2025[2013-2014]Status: Disposed2/7/2026AY 2013-2014

FLAME DEALERS PRIVATE LIMITED,KOLKATA vs ACIT, CIRCLE 23(1),, HOOGHLY

ITA 3066/KOL/2025[2013-2014]Status: Disposed2/7/2026AY 2013-2014

FLAME DEALERS PRIVATE LIMITED,KOLKATA vs ITO, WARD 5(4),, KOLKATA

ITA 3065/KOL/2025[2012-2013]Status: Disposed2/7/2026AY 2012-2013

ROSY DEALCOMM PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA

ITA 923/KOL/2026[2011-2012]Status: Disposed30/6/2026AY 2011-2012

OMPRAKASH THAKUR,MALDA vs ITO, WARD 3(1),, MALDA

ITA 1089/KOL/2026[2022-2023]Status: Disposed30/6/2026AY 2022-2023

MOHAN JUTE LTD,KOLKATA vs INCOME TAX OFFICER WARD 1(1), KOLKATA

ITA 1079/KOL/2026[2012-2013]Status: Disposed30/6/2026AY 2012-2013

PRADIP DUTTA ,KOLKATA vs INCOME TAX OFFICER, WARD 29(1), KOLKATA

ITA 1068/KOL/2026[2016-17]Status: Disposed30/6/2026AY 2016-17

BIHARIJI CONSTRUCTIONS (INDIA) LTD.,KOLKATA vs A.C.I.T., CIRCLE -7(1), KOLKATA

ITA 1036/KOL/2026[2014-2015]Status: Disposed30/6/2026AY 2014-2015

BIHARIJI CONSTRUCTIONS (INDIA) LTD.,KOLKATA vs A.C.I.T., CIRCLE - 7(1), KOLKATA

ITA 1035/KOL/2026[2013-2014]Status: Disposed30/6/2026AY 2013-2014