← All Benches
ITAT Kolkata Bench
22,178 judgments
PULAK BARMAN,HOWRAH vs I.T.O., WARD - 46(1),, KOLKATA
ITA 96/KOL/2026[2020-2021]Status: Disposed7/7/2026AY 2020-2021
M/S. RADHESHYAM PAWAN KUMAR,HOWRAH vs ITO, WARD 47(2),, KOLKATA
ITA 648/KOL/2026[2022-2023]Status: Disposed7/7/2026AY 2022-2023
VISHAL VICTORY METALENGG PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD 7(1), KOLKATA
ITA 1188/KOL/2026[2014-15]Status: Disposed7/7/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), KOLKATA, KOLKATA vs JALAN SILVER GARDEN PRIVATE LIMITED, KOLKATA
ITA 3053/KOL/2025[2018-19]Status: Disposed7/7/2026AY 2018-19
M/S. LUPIN VINIMAY PVT. LTD.,,KOLKATA vs ITO, WARD 9(3),, KOLKATA
ITA 629/KOL/2026[2012-2013]Status: Disposed6/7/2026AY 2012-2013
NOBLE COMMUNICATIONS PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 5(1),, KOLKATA
ITA 482/KOL/2026[2018-2019]Status: Disposed6/7/2026AY 2018-2019
NOBLE COMMUNICATIONS PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 6(2), KOLKATA
ITA 481/KOL/2026[2017-2018]Status: Disposed6/7/2026AY 2017-2018
SARMILA PRAKASH,KAZIPARA BARASAT vs INCOME TAX OFFICER, NFAC, DELHI
ITA 405/KOL/2026[20216-17]Status: Disposed6/7/2026
SARMILA PRAKASH,KAZIPARA BARASAT vs INCOME TAX OFFICER, NFAC, DELHI
ITA 381/KOL/2026[2016-17]Status: Disposed6/7/2026AY 2016-17
SARMILA PRAKASH,KAZIPARA BARASAT vs ITO, WARD 50(1), KOLKATA, KOLKATA
ITA 331/KOL/2026[2016-17]Status: Disposed6/7/2026AY 2016-17
SAMMILANI TEACHERS TRAINING COLLEGE,,KOLKATA vs CIT(EXEMPTION),, KOLKATA
ITA 1091/KOL/2026[-------------]Status: Disposed6/7/2026
FLURYS SWISS CONFECTIONERY PVT. LTD.,(NOW KNOWN AS APEEJAY TEA LTD.,),KOLKATA vs DCIT, CIRCLE 8(1),, KOLKATA
ITA 1084/KOL/2026[2017-2018]Status: Disposed6/7/2026AY 2017-2018
SONAM TSHERING BHUTIA,GANGTOK, SIKKIM vs I.T.O. WARD - 3(1),, SIKKIM
ITA 100/KOL/2026[2017-2018]Status: Disposed6/7/2026AY 2017-2018
SATHI GUHA,KOLKATA vs I.T.O., WARD - 25(1),, KOLKATA
ITA 530/KOL/2025[2014-2015]Status: Disposed6/7/2026AY 2014-2015
BRAITHWAITE & CO. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 1(1),, KOLKATA
ITA 3081/KOL/2025[2020-2021]Status: Disposed6/7/2026AY 2020-2021
M/S. AAKARSHAN MERCHANTS PVT. LTD.,KOLKATA vs I.T.O., WARD - 13(1),, KOLKATA
ITA 3079/KOL/2025[2013-2014]Status: Disposed6/7/2026AY 2013-2014
M/S. BABA BHOOTHNATH NIRMAN PVT. LTD.,,KOLKATA vs ITO, WARD 5(1),, KOLKATA
ITA 3042/KOL/2025[2018-2019]Status: Disposed6/7/2026AY 2018-2019
RANJANA SEN,KOLKATA vs D.C.I.T., CC - 4(1),, KOLKATA
ITA 2536/KOL/2025[2017-2018]Status: Disposed6/7/2026AY 2017-2018
RANJANA SEN,KOLKATA vs D.C.I.T., CC-4(1),, KOLKATA
ITA 2535/KOL/2025[2017-2018]Status: Disposed6/7/2026AY 2017-2018
DISHA EYE HOSPITALS PVT. LTD.,,BARRACKPORE vs DCIT, CIRCLE 13.1,, KOLKATA
ITA 2410/KOL/2025[2017-2018]Status: Disposed6/7/2026AY 2017-2018