← All Benches
ITAT Kolkata Bench
22,178 judgments
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs DHANASHREE ELECTRONICS PVT LTD , KOLKATA
ITA 1563/KOL/2025[2020-21]Status: Disposed21/7/2026AY 2020-21
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs DHANASHREE ELECTRONICS PVT LTD , KOLKATA
ITA 1562/KOL/2025[2018-19]Status: Disposed21/7/2026AY 2018-19
S S COMMOSALE PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 3(3), KOLKATA, KOLKATA
ITA 1413/KOL/2024[2014-2015]Status: Disposed21/7/2026AY 2014-2015
S.S. COMMOSALE PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 3(3), , KOLKATA
ITA 1412/KOL/2024[2013-2014]Status: Disposed21/7/2026AY 2013-2014
GURUDAS COLLEGE,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
ITA 947/KOL/2026[2019-2020]Status: Disposed20/7/2026AY 2019-2020
HARIRAM AGARWALA (HUF),NORTH DINAJPUR vs I.T.O., WARD - 2(4), RAIGANJ
ITA 314/KOL/2026[2018-2019]Status: Disposed20/7/2026AY 2018-2019
BABUL FISCAL SERVICES PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 1(1),, KOLKATA
ITA 175/KOL/2026[2011-2012]Status: Disposed20/7/2026AY 2011-2012
GANESH PRASAD MATHRAN,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA
ITA 3239/KOL/2025[2020-2021]Status: Disposed20/7/2026AY 2020-2021
MIHR LAL CHANDRA,KOLKATA vs ITO, WARD 40(1),, KOLKATA
ITA 3197/KOL/2025[2017-2018]Status: Disposed20/7/2026AY 2017-2018
RITARANI SAHA,KOLKATA vs I.T.O., WARD - 37(1), KOLKATA
ITA 3178/KOL/2025[2013-2014]Status: Disposed20/7/2026AY 2013-2014
KARAN MEHTA,KOLKATA vs DCIT, CIRCLE 29.1,, KOLKATA
ITA 3057/KOL/2025[2018-2019]Status: Disposed20/7/2026AY 2018-2019
SATYAVEER RAMPURIA,SILIGURI vs ITO, WARD 1(3),, SILIGURI
ITA 2939/KOL/2025[2017-2018]Status: Disposed20/7/2026AY 2017-2018
OMKARA POLYPLAST PVT. LTD.,,KOLKAT vs DCIT, CIRCLE 7(1),, KOLKATA
ITA 2934/KOL/2025[2021-2022]Status: Disposed20/7/2026AY 2021-2022
OMKARA POLYPLAST PVT. LTD.,,KOLKATA vs DCIT, CIRCLE 7(1),, KOLKATA
ITA 2933/KOL/2025[2019-2020]Status: Disposed20/7/2026AY 2019-2020
GOUR NORTH POINT ENGLISH ACADEMY,MALDA vs CIT (EXMPTION), KOLKATA
ITA 2895/KOL/2025[2025-2026]Status: Disposed20/7/2026AY 2025-2026
GLASTER COMTRADE LLP (ERSTWHILE ENHANCE DEALMARK LLP),KOLKATA vs ITO, WARD 37(1) (EARLIER WARD 14(2),,, KOLKATA
ITA 2681/KOL/2025[2012-2013]Status: Disposed20/7/2026AY 2012-2013
INCOME TAX OFFICER, WARD-43(1), KOLKATA, KOLKATA vs RABINDRA NATH BERA, KOLKATA
ITA 2668/KOL/2025[2023-24]Status: Disposed20/7/2026AY 2023-24
OMKARA POLYPLAST PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1),, KOLKATA
ITA 2516/KOL/2025[2018-2019]Status: Disposed20/7/2026AY 2018-2019
KISSEN DAYAL RAMESWAR CHARITY TRUST,KOLKATA vs CIT (EXMPTION) , KOLKATA
ITA 2323/KOL/2025[-]Status: Disposed20/7/2026
SHIWANGI SHAH,LONDON vs DCIT ACIT, BENGALURU
ITA 2031/KOL/2024[2021-22]Status: Disposed20/7/2026AY 2021-22
