← All Benches
ITAT Kolkata Bench
22,178 judgments
SRI SRI JAGANNATH JEW,KOLKATA vs ACIT, CIRCLE 43,, KOLKATA
ITA 903/KOL/2026[2020-2021]Status: Disposed21/7/2026AY 2020-2021
SRI SRI JAGANNATH JEW,KOLKATA vs ACIT, CIRCLE 43,, KOLKATA
ITA 902/KOL/2026[2018-2019]Status: Disposed21/7/2026AY 2018-2019
SRI SRI JAGANNATH JEW,KOLKATA vs ACIT, CIRCLE 43,, KOLKATA
ITA 901/KOL/2026[2017-2018]Status: Disposed21/7/2026AY 2017-2018
SRI SRI JAGANNATH JEW,KOLKATA vs ACIT, CIRCLE 45 (NOW ACIT, CIRCLE 43), KOLKATA
ITA 900/KOL/2026[2016-2017]Status: Disposed21/7/2026AY 2016-2017
RAJENDRA KUMAR SINGHANIA HUF,KOLKATA vs I.T.O., WARD - 44(2), KOLKATA
ITA 866/KOL/2026[2016-2017]Status: Disposed21/7/2026AY 2016-2017
SHREE DURGA TRADERS,KOLKATA vs I.T.O., WARD - 2(4), DURGAPUR
ITA 480/KOL/2026[2015-2016]Status: Disposed21/7/2026AY 2015-2016
NAXALBARI SARADA SHISHU TEERTHA,SILIGURI vs CIT (EXEMPTION), KOLKATA,, KOLKATA
ITA 2009/KOL/2026[----]Status: Disposed21/7/2026
L DEY ROAD SARADA SOCIETY PURULIA,PURULIA vs THE LD. COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA , KOLKATA
ITA 1522/KOL/2026[2027-28]Status: Disposed21/7/2026AY 2027-28
GENESIS EDUCATIONAL AND CHARITABLE TRUST,KOLKATA vs INCOME TAX OFFICER 1(1) EXEMPT, KOLKATA
ITA 1457/KOL/2026[2025-26]Status: Disposed21/7/2026AY 2025-26
SHRI JAGANNATH EDUCATIONAL INSTITUTE,KOLKATA vs INCOME TAX OFFICER, WARD 1(3), EXEMPTION, KOLKATA, KOLKATA
ITA 1422/KOL/2026[2016-17]Status: Disposed21/7/2026AY 2016-17
PALLAB SAHA,COOCH BEHAR vs I.T.O., WARD - 2(1), KOLKATA
ITA 1375/KOL/2026[2018-2019]Status: Disposed21/7/2026AY 2018-2019
SONATAN DAS,UTTAR DINAJPUR vs I.T.O., WARD - 2(4), RAIGANJ
ITA 1249/KOL/2026[2018-2019]Status: Disposed21/7/2026AY 2018-2019
SONATAN DAS,ISLAMPUR vs I.T.O., WARD - 2(4), RAIGANJ
ITA 1248/KOL/2026[2018-2019]Status: Disposed21/7/2026AY 2018-2019
MEGACITY INN,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
ITA 1237/KOL/2026[2018-2019]Status: Disposed21/7/2026AY 2018-2019
M/S. LITTLE BEE CHARITABLE TRUST,KOLKATA vs I.T.O., WARD - 1(4), KOLKATA
ITA 1212/KOL/2026[2021-2022]Status: Disposed21/7/2026AY 2021-2022
OM PRAKASH DARUKA (HUF),RANIGANJ vs ITO, WARD 3(1),, ASANSOL
ITA 1175/KOL/2026[2013-2014]Status: Disposed21/7/2026AY 2013-2014
EKANSH COMMERCIAL PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(2), , KOLKATA
ITA 744/KOL/2025[2017-2018]Status: Disposed21/7/2026AY 2017-2018
BHASKAR BHATTACHARYYA,KOLKATA vs I.T.O., WARD - 33(1),, KOLKATA
ITA 3166/KOL/2025[2016-2017]Status: Disposed21/7/2026AY 2016-2017
INCOME TAX OFFICER, MURSHIDABAD vs MAJLISHPUR MILK PRODUCERS WELFARE ASSOCIATION, MURSHIDABAD
ITA 1612/KOL/2025[2018-19]Status: Heard21/7/2026AY 2018-19
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs DHANASHREE ELECTRONICS LIMITED, KOLKATA
ITA 1564/KOL/2025[2021-22]Status: Disposed21/7/2026AY 2021-22
