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ITAT Kolkata Bench

22,178 judgments

M/S. ROHIT & COMPANY,KOLKATA vs D.C.I.T., CIRCLE - 34,, KOLKATA

ITA 1246/KOL/2026[2009-2010]Status: Disposed22/7/2026AY 2009-2010

MUKESH AGARWAL,HOWRAH vs ITO, WARD 61(3),, KOLKATA

ITA 1168/KOL/2026[2019-2020]Status: Disposed22/7/2026AY 2019-2020

GEMINI DEALCOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(3), KOLKATA

ITA 1140/KOL/2026[2012-2013]Status: Disposed22/7/2026AY 2012-2013

JOTEKAMAL VIDYABHARATI,MURSHIDABAD vs ITO, WARD 42(1), , MURSHIDABAD

ITA 1108/KOL/2026[2018-2019]Status: Disposed22/7/2026AY 2018-2019

M/S. BOSCON LEATHER PRODUCTS PVT. LTD.,,KOLKATA vs DCIT, CIRCLE 11(1),, KOLKATA

ITA 1075/KOL/2026[2016-2017]Status: Disposed22/7/2026AY 2016-2017

M/S. DIACH CHEMICALS & PIGMENTS PVT. LTD.,HOWRAH vs D.C.I.T., CC-4(2), KOLKATA

ITA 480/KOL/2025[2021-2022]Status: Disposed22/7/2026AY 2021-2022

AKZO NOBEL INDIA LTD (AKZO NOBEL CAR REFINISHES INDIA PVT LTD AMALGAMATED WITH AKZO NOBEL INDIA LTD),KOLKATA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(1), KOLKATA

ITA 3049/KOL/2025[2009-10]Status: Disposed22/7/2026AY 2009-10

AKZO NOBEL INDIA LTD (AKZO NOBEL CAR REFINISHES INDIA PVT LTD AMALGAMATED WITH AKZO NOBEL INDIA LTD),KOLKATA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(1), KOLKATA

ITA 3048/KOL/2025[2008-09]Status: Disposed22/7/2026AY 2008-09

DCIT, CC-1(1), KOLKATA, KOLKATA vs M/S. PADMAKAR MARKETING PRIVATE LIMITED, KOLKATA

ITA 2965/KOL/2025[2011-12]Status: Disposed22/7/2026AY 2011-12

SAMSKAR FINANCIAL SERVICES PRIVATE LIMITED ,KOLKATA vs PCIT, KOLKATA 2, , KOLKATA

ITA 2584/KOL/2025[2017-2018]Status: Disposed22/7/2026AY 2017-2018

DCIT CC 1 4 KOLKATA, KOLKATA vs LAL TRADERS & AGENCIES PVT LTD, KOLKATA

ITA 2387/KOL/2025[2017]Status: Disposed22/7/2026

ESJAY COMMERCE LIMITED,KOLKATA vs DCIT, CIRCLE 7(1),, KOLKATA

ITA 2375/KOL/2025[2013-2014]Status: Disposed22/7/2026AY 2013-2014

SUCCESS VYAPAAR PVT. LTD.,,KOLKATA vs ITO, WARD 8(4),, KOLKATA

ITA 2359/KOL/2025[2012-2013]Status: Disposed22/7/2026AY 2012-2013

ANUTOSH CHAKRABORTI,KOLKATA vs D.C.I.T., CIRCLE - 52(1),, KOLKATA

ITA 2085/KOL/2025[2018-2019]Status: Disposed22/7/2026AY 2018-2019

SANJAYK KUMAR AGARWAL,SILIGURI vs ACIT, CIRCLE-1, SILIGURI, SILIGURI

ITA 1959/KOL/2025[2016-17]Status: Disposed22/7/2026AY 2016-17

M/S TDK INDIA PRIVATE LIMITED,KOLKATA vs D.C.I.T., CIRCLE-11(1), KOLKATA

ITA 1998/KOL/2024[2020-21]Status: Disposed22/7/2026AY 2020-21

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA , AAYAKAR BHAWAN POORVA vs DIACH CHEMICALS PIGMENTS PRIVATE LIMITED, HOWRAH, DHULAGARH

ITA 1890/KOL/2024[2021-22]Status: Disposed22/7/2026AY 2021-22

DURGAPUR CERAMICS & ALLOYS PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(1), KOLKATA

ITA 963/KOL/2026[2019-2020]Status: Disposed21/7/2026AY 2019-2020

SRI SRI JAGANNATH JEW,KOLKATA vs ACIT, CIRCLE 43, , KOLKATA

ITA 905/KOL/2026[2023-2024]Status: Disposed21/7/2026AY 2023-2024

SRI SRI JAGANNATH JEW,KOLKATA vs ACIT, CIRCLE 43,, KOLKATA

ITA 904/KOL/2026[2022-2023]Status: Disposed21/7/2026AY 2022-2023