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ITAT Kolkata Bench

22,178 judgments

PADMAVATI FOUNDATION,KOLKATA vs INCOME TAX OFFICER 1(4), KOLKATA

ITA 1364/KOL/2026[2025-26]Status: Disposed23/7/2026AY 2025-26

KASHIPUR MA SARADA MISSION ,PANCHAKOTRAJ vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA , KOLKATA

ITA 1239/KOL/2026[2027-28]Status: Disposed23/7/2026AY 2027-28

JCIT(IN-SITU),CC-1(4), KOLKATA, KOLKATA vs SUDHA AGARWAL, KOLKATA

ITA 1095/KOL/2026[2011-12]Status: Disposed23/7/2026AY 2011-12

PARTHAPRATIM DUTTA ROY,KOLKATA vs DCIT, CIRCLE 61, , KOLKATA

ITA 456/KOL/2025[2017-18]Status: Disposed23/7/2026AY 2017-18

SSS POWER CONSTRUCTION,MALDA vs INCOME TAX OFFICER, MALDA

ITA 2766/KOL/2025[2018-2019]Status: Disposed23/7/2026AY 2018-2019

RINKU BANERJI LEGAL HEIR OF LATE PRATIP BANERJI,KOLKATA vs I.T.O., WARD - 22(2), KOLKATA

ITA 2393/KOL/2025[2017-2018]Status: Disposed23/7/2026AY 2017-2018

SRIKANT JHUNJHUNWALA,KOLKATA vs DCIT, CENTRAL CIRCLE 3(2),, KOLKATA

ITSSA 45/KOL/2026[2016-2017]Status: Disposed22/7/2026AY 2016-2017

NARBHERAM LEASING CO. PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 7(1), KOLKATA

ITA 915/KOL/2026[2016-2017]Status: Disposed22/7/2026AY 2016-2017

ANANDALOKE SONOSCAN CENTRE PVT. LTD.,SILIGURI vs D.C.I.T., CC - 4(4),, KOLKATA

ITA 72/KOL/2026[2018-2019]Status: Disposed22/7/2026AY 2018-2019

MACE VENTURE,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA

ITA 467/KOL/2026[2023-2024]Status: Disposed22/7/2026AY 2023-2024

MATHURA PRASAD VISHWANATH RAWALWASIA CHARITABLE TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA, KOLKATA

ITA 2008/KOL/2026[----]Status: Disposed22/7/2026

MATHURRA PRASAD RAWALWASIA TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA,, KOLKATA

ITA 2007/KOL/2026[----]Status: Disposed22/7/2026

KOLKATA VOCATIONAL ACADEMY,NORTH TWENTY FOUR PARGANAS vs CIT (EXEMPTION), KOLKATA

ITA 1752/KOL/2026[2026-2027]Status: Disposed22/7/2026AY 2026-2027

SHRI GOPAL PATRA,HOWRAH vs ITO, WARD 47(1), KOLKATA,, KOLKATA

ITA 1636/KOL/2026[2015-2016]Status: Disposed22/7/2026AY 2015-2016

IRIS HEALTH SERVICES LIMITED,,KOLKATA vs DCIT, CIRCLE 11(1), KOLKATA,, KOLKATA

ITA 1614/KOL/2026[2018-2019]Status: Disposed22/7/2026AY 2018-2019

EPITOME PETROPACK LTD.,,KOLKATA vs DCIT, CIRCLE 12(1),, KOLKATA

ITA 156/KOL/2026[2015-2016]Status: Disposed22/7/2026AY 2015-2016

MANJITA KAUR,,KOLKATA vs ITO, WARD 61(3), KOLKATA, KOLKATA

ITA 1495/KOL/2026[2020-2021]Status: Disposed22/7/2026AY 2020-2021

HENSLA HARA PARBATI CLUB,HENSLA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA , KOLKATA

ITA 1419/KOL/2026[2027-28]Status: Disposed22/7/2026AY 2027-28

PANIPARUL MUKTESWAR HIGH SCHOOL EMPLOYERS COOPERATIVE CREDIT SOCIETY LTD,PANIPARUL vs INCOME TAX OFFICER, WARD 27(1), HALDIA, HALDIA

ITA 1270/KOL/2026[2019-2020]Status: Disposed22/7/2026AY 2019-2020

SUBHAS CHANDRA BHOWMICK,SILIGURI vs I.T.O., WARD - 1(2), SILIGURI

ITA 1252/KOL/2026[2018-2019]Status: Disposed22/7/2026AY 2018-2019