← All Benches

ITAT Kolkata Bench

22,285 judgments

TM INTERNATIONAL LOGISTICS LIMITED,KOLKATA vs DCIT, CIR. 8(1), KOLKATA

ITA 527/KOL/2021[2012-13]Status: Disposed9/1/2023AY 2012-13

TM INTERNATIONAL LOGISTICS LIMITED,KOLKATA vs DCIT, CIR. 8(1), KOLKATA

ITA 487/KOL/2021[2013-14]Status: Disposed9/1/2023AY 2013-14

M/S CONQUER BARTER PVT. LTD.,KOLKATA vs I.T.O.,WARD-9(3), KOLKATA

ITA 372/KOL/2020[2013-14]Status: Disposed9/1/2023AY 2013-14

AJAY KUMAR BHARTIYA,KOLKATA vs I.T.O.,WARD-28(4), KOLKATA

ITA 438/KOL/2019[2009-10]Status: Disposed9/1/2023AY 2009-10

TIRUMANI INVESTMENT PRIVATE LIMITED ( FORMERLY BACCATE SECURITIES AND MARKETING PRIVATE LIMITED),KOLKATA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-13(2), KOLKATA, KOLKATA

ITA 2130/KOL/2019[2015-16]Status: Disposed9/1/2023AY 2015-16

RADU REAL ESTATES & CONSTRUCTION PVT. LTD.,KOLKATA vs I.T.O.,WARD-35(2), KOLKATA

ITA 2089/KOL/2019[2015-16]Status: Disposed9/1/2023AY 2015-16

OMANG TRADE & MANAGEMENT PVT. LTD.,KOLKATA vs I.T.O.,WARD-8(2), KOLKATA

ITA 1739/KOL/2019[2014-15]Status: Disposed9/1/2023AY 2014-15

ACIT(IT), CIRCLE - 1(2), KOLKATA, KOLKATA vs M/S. IXIA TECHNOLOGIES INTERNATIONAL LIMITED, KOLKATA

ITA 6/KOL/2020[2014-15]Status: Disposed6/1/2023AY 2014-15

NEW TOWN KOLKATA DEVELOPMENT AUTHORITY,KOLKATA vs PR.CIT-1, KOLKATA

ITA 872/KOL/2019[2015-16]Status: Disposed6/1/2023AY 2015-16

M/S.SILVERSON OVERSEAS PVT. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD 9(1), KOLKATA, KOLKATA

ITA 674/KOL/2022[2014-2015]Status: Disposed5/1/2023AY 2014-2015

B.S. INDUSTRIAL EQUIPMENTS PVT. LTD.,KOLKATA vs I.T.O., WARD_9(1), KOLKATA, KOLKATA

ITA 532/KOL/2022[2019-2020]Status: Disposed5/1/2023AY 2019-2020

M/S. ASHIM KAR & INDUSTRIES PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 10(1), KOLKATA, KOLKATA

ITA 523/KOL/2022[2020-2021]Status: Disposed5/1/2023AY 2020-2021

SANJAY SHARMA,KOLKATA vs A.C.I.T., CIRCLE-40, KOLKATA, KOLKATA

ITA 406/KOL/2022[2015-2016]Status: Disposed5/1/2023AY 2015-2016

EASTERN COALFIELD LIMITED,DISHERGARH vs PCIT, ASANSOL

ITA 252/KOL/2022[206-17]Status: Disposed5/1/2023

MR.ARUN KUMAR BHALOTIA, L/H OF SMT. ARUNA 0510308BHALOTIA (SINCE DECEASED),KOLKATA vs I.T.O.,WARD-10(1), KOLKATA

ITA 24/KOL/2020[2014-15]Status: Disposed5/1/2023AY 2014-15

MOHIT JINDAL,HOWRAH vs I.T.O., WARD-47(2), KOLKATA, KOLKATA

ITA 652/KOL/2022[2017-2018]Status: Disposed4/1/2023AY 2017-2018

MACHINE TOOLS INDIA LTD.,KOLKATA vs A.C.I.T., CIRCLE-1(1), KOLKATA, KOLKATA

ITA 403/KOL/2022[2008-2009]Status: Disposed4/1/2023AY 2008-2009

ACIT, CIR. 2(1), JALPAIGURI vs SHRI BHOLANATH AGARWAL, COOCHBEHAR

ITA 46/KOL/2021[2016-17]Status: Disposed4/1/2023AY 2016-17

ITO, WARD-4(1), KOLKATA vs M/S RITU VINIYOG & TRADERS PVT. LTD, KOLKATA

ITA 41/KOL/2021[2012-13]Status: Disposed4/1/2023AY 2012-13

KLG ORCHARDS & RESORTS PVT. LTD.,KOLKATA vs ITO, WARD-4(4), KOLKATA

ITA 296/KOL/2021[2015-16]Status: Disposed4/1/2023AY 2015-16