NEW TOWN KOLKATA DEVELOPMENT AUTHORITY,KOLKATA vs. PR.CIT-1, KOLKATA
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order dated 05.01.2023, there is a mistake in the order of the Tribunal dated 4th January, 2023 passed in in mentioning Permanent Account No. as AAANL1239L in place of the correct Permanent Account No. of the assessee AAALN1239L. The same is accordingly rectified and it is directed that the PAN of the assessee in the order of the Tribunal dated 4th 1 CORRIGENDUM Assessment Year: 2015-2016 New Town Kolkata Development Authority AAALN1239L place January, 2023 be read in of AAANL1239L. Sd/- Sd/- Sonjoy Sarma Rajesh Kumar Judicial Member Accountant Member Kolkata, the 6th day of January, 2023 Copies to : (1) New Town Kolkata Development Authority, 3, Major Arterial Road, New Town,Kolkata-700156
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