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ITAT Kolkata Bench

22,178 judgments

SOCIETY FOR WELFARE OF THE HANDICAPPED PERSON,PASCHIM BARDDHAMAN vs I.T.O., WARD - 2(1), EXEMPTION, DURGAPUR

ITA 1430/KOL/2026[2017-2018]Status: Disposed11/8/2026AY 2017-2018

TONGANAGAON TEA CO. (P) LTD.,KOLKATA vs D.C.I.T., CIRCLE - 4(1), KOLKATA

ITA 364/KOL/2026[2019-2020]Status: Disposed10/8/2026AY 2019-2020

RAJENDRA KUMAR CHORARIA,KOLKATA vs ITO, WARD 36(1), KOLKATA, KOLKATA

ITA 1485/KOL/2026[2013-2014]Status: Disposed10/8/2026AY 2013-2014

PURBOTTAR PRADESHIYA MARWARI SANMELAN,GUWAHATI vs CIT (EXEMPTION), KOLKATA

ITA 1443/KOL/2026[-]Status: Disposed10/8/2026

M/S. TROPEX SUPPLIERS PVT. LTD., (SUCCESSOR TO VITAL MERCANTILE PVT. LTD.,),KOLKATA vs ITO, WARD 5(4), KOLKATA

ITA 1409/KOL/2026[2012-2013]Status: Disposed10/8/2026AY 2012-2013

BAHAR MERCHANTS PVT. LTD.,HOWRAH vs I.T.O., WARD - 2(3), KOLKATA

ITA 2308/KOL/2025[2014-2015]Status: Disposed10/8/2026AY 2014-2015

APARNA GHOSH,HOWRAH vs INCOME TAX OFFICER, WARD 52(1), KOLKATA

ITA 2081/KOL/2026[2021-22]Status: Disposed5/8/2026AY 2021-22

PRABIR KUMAR HAIT,WEST BENGAL vs INCOME TAX OFFICER WARD 52(1), KOLKATA, CALCUTTA

ITA 2070/KOL/2026[2021-22]Status: Disposed5/8/2026AY 2021-22

BRAJ KISHORE EDUCATIONAL TRUST,KOLKATA vs INCOME TAX OFFICER, WARD - 1(2), EXEMPT, KOLKATA, KOLKATA

ITA 2065/KOL/2026[2018-2019]Status: Disposed5/8/2026AY 2018-2019

MANIK MAITI,EAST MIDNAPORE vs ITO, WARRD 27(1), HALDIA, HALDIA

ITA 2017/KOL/2026[2020-2021]Status: Disposed5/8/2026AY 2020-2021

HARI SHANKAR LALL,KOLKATA vs ITO, WARD 52(1), KOLKATA, KOLKATA

ITA 2015/KOL/2026[2021-2022]Status: Disposed5/8/2026AY 2021-2022

SWAPAN KUMAR MAITY,KAKDWIP vs ITO, WARD 52(1), KOLKATA, KOLKATA

ITA 2005/KOL/2026[2021-2022]Status: Disposed5/8/2026AY 2021-2022

JAGADISH NASKAR,KOLKATA vs ITO, WARD 43(1), KOLKATA, KOLKATA

ITA 2003/KOL/2026[2020-2021]Status: Disposed5/8/2026AY 2020-2021

SOMA DAS,EAST MIDNAPUR vs ITO, WARD 27(3), HALDIA, HALDIA

ITA 1992/KOL/2026[2017-2018]Status: Disposed5/8/2026AY 2017-2018

MANALI MAKARAND GHANGREKAR,PASCHIM MEDINAPUR vs INCOME TAX WARD 39(1) MIDNAPUR, MIDNAPUR

ITA 1979/KOL/2026[2015-16]Status: Disposed5/8/2026AY 2015-16

CHATTERBHUJ AGARWAL,HOWRAH vs DCIT, CIRCLE 46, KOLKATA, KOLKATA

ITA 1973/KOL/2026[2018-2019]Status: Disposed5/8/2026AY 2018-2019

SHRI SATYEN CHAKRABORTY,BARDHAMAN vs ITO, WARD 1(1), BURDWAN, BURDWAN

ITA 1876/KOL/2026[2021-2022]Status: Disposed5/8/2026AY 2021-2022

SHRI DEBASHIS HALDER,BIDHAN NAGAR vs ITO, WARD 52(1), KOLKATA, KOLKATA

ITA 1875/KOL/2026[2021-2022]Status: Disposed5/8/2026AY 2021-2022

SHRI SAUMYENDRANATH GHOSH,KOLKATA vs ITO, WARD 52(1), KOLKATA, KOLKATA

ITA 1798/KOL/2026[2021-2022]Status: Disposed5/8/2026AY 2021-2022

SHRI ARABINDA PARYA,NARENDRAPUR vs ITO, WARD 52(1), KOLKATA, KOLKATA

ITA 1797/KOL/2026[2021-2022]Status: Disposed5/8/2026AY 2021-2022