← All Benches
ITAT Kolkata Bench
22,178 judgments
MAHUA PAUL,SILIGURI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI
ITA 881/KOL/2026[2020-2021]Status: Disposed13/8/2026AY 2020-2021
NAZIR AHMED,KOLKATA vs ACIT CIRCLE 32 KOLKATA, KOLKATA
ITA 807/KOL/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
GOODWILL TEA & INDUSTRIES LIMITED,JALPAIGURI, WEST BENGAL vs ACIT, CIRCLE-1(1), JALPAIGURI
ITA 682/KOL/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
SANKAR GUHA,KHAMARCHANDI, HARIPAL vs INCOME TAX OFFICER, WARD - 23(1) HOOGHLY, ROOPMA MAHAL, KHADINA MORE, STATION ROAD
ITA 2160/KOL/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
SWABHUMI COMMUNITY FOUNDATION,KOLKATA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA
ITA 2046/KOL/2026[2022-23]Status: Disposed13/8/2026AY 2022-23
SLS TELECOM PVT. LTD.,KOLKATA vs ITO, WARD 10(2), KOLKATA, KOLKATA
ITA 1465/KOL/2026[2015-2016]Status: Disposed13/8/2026AY 2015-2016
YOGESH TIBREWAL,KOLKATA vs I.T.O.,WARD-29(1), KOLKATA
ITA 2875/KOL/2025[2014-15]Status: Disposed13/8/2026AY 2014-15
ALLIANCE BOOKS SUPPLIERS PVT. LTD.,COOCHBEHAR vs ACIT, CIRCLE 2(1), JALPAIGURI
ITA 2747/KOL/2025[2020-2021]Status: Disposed13/8/2026AY 2020-2021
NIMCHA COLLIERY EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED,ASANSOL vs INCOME TAX OFFICER, WARD-1(1), ASANSOL
ITA 1835/KOL/2025[2018-2019]Status: Disposed13/8/2026AY 2018-2019
M/S. STAR TRAVEL,KOLKATA vs I.T.O., WARD - 50(3), KOLKATA
ITA 1712/KOL/2025[2005-2006]Status: Disposed13/8/2026AY 2005-2006
NARAYANI UDYOG PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), KOLKATA
ITA 1237/KOL/2025[2014-2015]Status: Disposed13/8/2026AY 2014-2015
AGNIKANYA SANGHA PRATHAMIK BAHUMUKHI SAMABAY SAMITY LTD.,BISHNUPUR vs ITO, WARD 33(1), KOLKATA, KOLKATA
ITA 1640/KOL/2026[2019-2020]Status: Disposed12/8/2026AY 2019-2020
DINESH CHANDRA DAS,MOHISGOTE KRISHNAPUR vs ITO WARD -50(1),KOLKATA, MANICKTALA CIVIC CENTRE
ITA 1523/KOL/2026[2020-2021]Status: Disposed12/8/2026AY 2020-2021
SREE SEATING SYSTEMS LLP (FORMERLY SREE SEATING SYSTEMS PVT. LTD.),KOLKATA vs I.T.O., WARD - 32(1), KOLKATA
ITA 1518/KOL/2026[2015-2016]Status: Disposed12/8/2026AY 2015-2016
SIDDHARTH LAND & BUILDING PVT. LTD.,KOLKATA vs ITO, WARD 7(1), KOLKATA, KOLKATA
ITA 1487/KOL/2026[2012-2013]Status: Disposed12/8/2026AY 2012-2013
STAR PAPER MILLS LIMITED,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1), KOLKATA, KOLKATA
ITA 1363/KOL/2026[2022-23]Status: Disposed12/8/2026AY 2022-23
STAR PAPER MILLS LIMITED,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1), KOLKATA, KOLKATA
ITA 1362/KOL/2026[2014-15]Status: Disposed12/8/2026AY 2014-15
SK. MAHMUD ALAM,KOLKATA vs ITO, WARD 3(1), MALDA, MALDA
ITA 1462/KOL/2026[2018-2019]Status: Disposed11/8/2026AY 2018-2019
SOCIETY FOR WELFARE OF THE HANDICAPPED PERSONS,DURGAPUR vs I.T.O., WARD - 2(1), EXEMPTION, DURGAPUR
ITA 1432/KOL/2026[2019-2020]Status: Disposed11/8/2026AY 2019-2020
SOCIETY FOR WELFARE OF THE HANDICAPPED PERSONS,DURGAPUR vs I.T.O., WARD-2(1), EXEMPTION, DURGAPUR
ITA 1431/KOL/2026[2018-2019]Status: Disposed11/8/2026AY 2018-2019
