← All Benches
ITAT Kolkata Bench
22,178 judgments
D.R. ELECTRICALS,KOLKATA vs I.T.O., WARD - 31(1), KOLKATA
ITA 409/KOL/2026[2014-2015]Status: Disposed14/8/2026AY 2014-2015
DR ELECTRICALS,KOLKATA vs ITO, WARD 31(1), KOLKATA
ITA 391/KOL/2026[2013-2014]Status: Disposed14/8/2026AY 2013-2014
ARONI TUBES PRIVATE LTD.,KOLKATA vs ITO, WARD 14(1), KOLKATA
ITA 368/KOL/2026[2012-2013]Status: Disposed14/8/2026AY 2012-2013
WILLOWOOD CHEMICALS LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
ITA 275/KOL/2026[2013-2014]Status: Disposed14/8/2026AY 2013-2014
AMAN KHETAWAT,KOLKATA vs ITO, WARD 43(1), KOLKATA
ITA 244/KOL/2026[2018-2019]Status: Disposed14/8/2026AY 2018-2019
ANKIT KEDIA,BANKURA vs ITO, WARD 3(1), BANKURA,Q, BANKURA
ITA 1721/KOL/2026[2017-2018]Status: Disposed14/8/2026AY 2017-2018
SHAFIQUDDIN,KOLKATA vs I.T.O., WARD - 40(1), KOLKATA
ITA 170/KOL/2026[2018-2019]Status: Disposed14/8/2026AY 2018-2019
ARISSAN VENTURES LIMITED,NAGPUR vs ITO, WARD 2(1), KOLKATA
ITA 149/KOL/2026[2010-2011]Status: Disposed14/8/2026AY 2010-2011
MARIAS INSTITUTE OF MANAGEMENT AND TECHNOLOGY,HOWRAH vs ITO, WARD 48(1), KOLKATA
ITA 1299/KOL/2026[2012-2013]Status: Disposed14/8/2026AY 2012-2013
SUNIL KAYAN,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA
ITA 1287/KOL/2026[2013-2014]Status: Disposed14/8/2026AY 2013-2014
VASUNDHARA FLORICULTURE LTD.,KOLKATA vs D.C.I.T., CC - 3(4), KOLKATA
ITA 1236/KOL/2026[2015-2016]Status: Disposed14/8/2026AY 2015-2016
ANITA BARUI, LEGAL HEIR OF KRISHNENDU BARUI (DECD.),KOLKATA vs I.T.O., WARD - 43(1), KOLKATA
ITA 1215/KOL/2026[2018-2019]Status: Disposed14/8/2026AY 2018-2019
HOOGHLY NADI JALAPATH PARIBAHAN SAMABAY SAMITY LTD.,HOWRAH vs I.T.O., CIRCLE - 46, KOLKATA
ITA 1163/KOL/2026[2019-2020]Status: Disposed14/8/2026AY 2019-2020
SHIV KUMAR AGARWAL,KOLKATA vs ITO, WARD 37(4), KOLKATA
ITA 1103/KOL/2026[2013-2014]Status: Disposed14/8/2026AY 2013-2014
AMRITLAXMI TREXIM PVT. LTD.,KOLKATA vs ITO, WARD 4(3), KOLKATA
ITA 3229/KOL/2025[2012-2013]Status: Disposed14/8/2026AY 2012-2013
DCIT,CC-2(1),KOLKATA, AAYAKAR BHAWAN POORVA, KOLKATA vs CLUBSIDE DEALCOM PRIVATE LIMITED, CHANDNI CHOWK,KOLKATA
ITA 2954/KOL/2025[2012-13]Status: Disposed14/8/2026AY 2012-13
SREE NIRMALANDA ASHRAM DEVELOPMENT TRUST,HOOGHLY vs CIT (EXEMPTION), KOLKATA
ITA 2573/KOL/2025[2025-2026]Status: Disposed14/8/2026AY 2025-2026
SANDHYA DAS,ISKON MANDIR ROAD, HAIDARPARA, SILIGURI vs OFFICE OF THE INCOME TAX, ITO WARD 1(3), SILIGURI, OFFICE OF THE INCOME TAX, SILIGURI
ITA 2239/KOL/2025[2013-14]Status: Disposed14/8/2026AY 2013-14
KISHAN GOPAL MOHTA,KOLKATA vs ACIT, CIRCLE 31, KOLKATA
ITA 2198/KOL/2025[2015-2016]Status: Disposed14/8/2026AY 2015-2016
GANGA VANIJYA PVT. LTD.,KOLKATA vs PCIT, KOLKATA 2, KOLKATA
ITA 2148/KOL/2025[2020-2021]Status: Disposed14/8/2026AY 2020-2021
