ITAT Kolkata Bench
22,285 judgments
AGRAGATI,HOWRAH vs CIT(EXEMPTIONS), KOLKATA. , KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
CITY LEVEL PROGRAMME OF ACTION FOR STREET AND WORKING CHILDREN. ,KOLKATA vs CIT(EXEMPTION), KOLKATA. , KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)
SATYENDRA KUMAR DHAWAN,KOLKATA vs ITO,WARD-40(4),KOLKATA. , KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)
AJIT KUMAR PATNI,KOLKATA vs ITO,WARD-28(1),KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
AJIT KUMAR PATNI,KOLKATA vs IT0, WD-28(1),KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
DURGA PROPERTIES ,HOWRAH vs ITO, WARD-46(3), KOLKATA. , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
DURGA PROPERTIES. ,HOWRAH vs ITO, WARD-46(3), KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
DAISY TECHNOSOFT PVT.LTD. (NOW DREAM BUILDHOME PVT. LTD),KOLKATA vs OTP, WARD-2(2), KOLKATA. , KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)
OM ENCLAVE(P)LTD,KOLKATA vs ITO,WARD-8(2), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
M/S SREI INFRASTRUCTURE FINANCE LTD.,KOLKATA vs PR.CIT-4, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
ACIT, CC-2(1), KOL, KOLKATA vs SHALIMAR HATCHERIES LIMITED, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)
ALOK AGARWAOL,MUMBAI vs DCIT, CIRCLE-10(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
ALOK AGARWAOL,MUMBAI vs DCIT, CIRCLE-10(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
ALOK AGARWAOL,MUMBAI vs DCIT, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
KANCHAN VANIJYA PVT. LTD. ,KOLKATA vs ACIT,CIR-11(1),KOLKATA, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
BIJAY KUMAR AGARWAL,KOLKATA vs ITO, WARD-34(1), KOLKATA. , KOLKATA
SRI RAJPAL YADAV, VICE PRESIDENT & SRI GIRISH AGRAWAL (Accountant Member)
SMT. SUNITA DEVI CHHAJER,BIRBHUM vs ITO, WARD-3(1), SURI, BIRBHUM. , BIRBHUM.
SRI RAJPAL YADAV, VICE PRESIDENT & SRI GIRISH AGRAWAL (Accountant Member)
SONU MARKETING PRIVATE LIMITED. ,KOLKATA vs ITO,WARD-5(1), KOLKATA. , KOLKATA
SRI RAJPAL YADAV, VICE PRESIDENT & SRI GIRISH AGRAWAL (Accountant Member)
ARPITA PAL,BURDWAN vs ITO, ASANSOL
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
DCIT, CC-3(3), KOLKATA, KOLKATA vs TULSYAN AND SONS PVT. LTD., KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)