ITAT Kolkata Bench
22,285 judgments
D.C.I.T., CC-1(3), KOLKATA, KOLKATA vs M/S. NAVIN CONSTRUCTION & CREDIT PVT. LTD., KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)
MANSAROVAR FERROUS PRIVATE LIMITED ,HOWRAH vs ITO, WARD - 13(3), KOLKATA , KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
M/S. MUDRIKA PROJECTS PVT. LTD.,KOLKATA vs ITO, WARD - 1(4), KOLKATA , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
I.T.O WD - 46(1),KOLKATA, KOLKATA vs ARIJIT CHAKRABORTY, HOWRAH
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
SRI ARIJIT CHAKRABORTY.,HOWRAH vs I.T.O WD - 46(1),KOLKATA., KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
MOFIZUL HOSSAIN ,MURSHIDABAD vs ITO,WARD-42(4), MURSHIDABAD, MURSHIDABAD
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
SANTINIKETAN SISHUTIRTHA,GOALPARA vs CIT(EXM), KOLKATA. , KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
VIVEKANANDA LOKASIKSHA MONDIR. ,EAST MIDNAPURE. vs CIT(EXEMPTIONS), KOLKATA. , KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
GHOSALDANGA BISHUNBATI ADIBASI TRUST. ,BIRBHUM. vs CIT(E), KOLKATA. , KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
ITO, WARD-1(1), KOL, KOLKATA vs M/S. ILLUSION BARTER PVT. LTD. , KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & SRI ANIKESH BANERJEE (Judicial Member)
HATDALUIBAZAR SASHYA UTPADAN O BIKRAY SAMABAY SAMITY LTD,BURDWAN vs ITO, BURDWAN
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
SIDDHARTH ENCLAVE PVT. LTD,KOLKATA vs ITO , WARD- 9(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
SMT. SUPRIYA GUPTA. ,KOLKATA vs ITO, WD-30(1),KOLKATA, KOLKATA
Shri Manish Borad (Accountant Member), Shri Anikesh Banerjee (Judicial Member)
JANHAVI PROMOTERS PVT. LTD. ,KOLKATA vs DCIT-6(1), KOLKATA. , KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & SRI ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No.: 1260/KOL/2023 Assessment Year: 2011-12 Janhavi Promoters Pvt. Ltd.………….........................................Appellant [PAN: AABCJ 8764 G] Vs. DCIT-6(1), Kolkata................................................................Respondent Appearances: Assessee represented by: Sh. Giridhar Dhelia, Adv. Department represented by: Sh. L.N. Dash, Addl. CIT(D/R). Date of concluding the hearing : January 25th,
JAYANTA KUMAR SARDAR,BARDHAMAN vs ITO, WARD-2(4), DURGAPUR. , DURGAPUR
DR. MANISH BORAD, ACCOUNTANT MEMBER & SRI ANIKESH BANERJEE (Judicial Member)
M/S. VEDANGA VINIMOY PVT.LTD. ,KOLKATA vs ITO,WARD-2(1), KOLKATA., KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
DEVISETTI SURYA JYOTHI,GAIUWAKA vs ITO, WARD-52(1),KOLKATA , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
ASIF KHAN,KOLKATA vs ITO,WARD-32(3),KOL, KOLKATA
Shri Manish Borad (Accountant Member), Shri Anikesh Banerjee (Judicial Member)
MAGARAM GHOSH ,KOLKATA vs ITO, WARD-2(2), DURGAPUR, DURGAPUR
Shri Sanjay Garg (Judicial Member)
SMT.RENUKA JANA,KOLKATA vs ITO, WARD-27(2), HALDIA
DR. MANISH BORAD, ACCOUNTANT MEMBER & SRI ANIKESH BANERJEE (Judicial Member)
