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ITAT Kolkata Bench

22,285 judgments

APURBA SEN,HOOGHLY vs ITO, WARD-23(3), HOOGHLY. , HOOGHLY

ITA 1233/KOL/2023[2015-16]Status: Disposed18/1/2024AY 2015-16

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

ARPITA PAL. ,KOLKATA vs ITO,WARD-37(1), KOLKATA. , KOLKATA

ITA 1195/KOL/2023[2014-15]Status: Disposed18/1/2024AY 2014-15

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

ARPITA PAL. ,KOLKATA vs I.T.O, WARD-37(1)/KOLKATA. , KOLKATA

ITA 1194/KOL/2023[2013-14]Status: Disposed18/1/2024AY 2013-14

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

RITU DUGGAL,KOLKATA vs ITO, WARD-29(1), KOLKATA. , KOLKATA

ITA 1122/KOL/2023[2016-17]Status: Disposed18/1/2024AY 2016-17

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)

JOYGOPALPUR YOUTH DEVELOPMENT CENTRE. ,NORTH 24 PARGANS. vs CIT(EXEMP), KOLKATA. , KOLKATA

ITA 943/KOL/2023[00]Status: Disposed17/1/2024

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

SUCHANA TEA UTTOR CHANDIPUR COMMUNITY SOCIETY. ,BIRBHUM vs CIT(EXEMPTIONS), KOLKATA. , KOLKATA

ITA 940/KOL/2023[00]Status: Disposed17/1/2024

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

BRAJESH NARNOLIA,JHARKHAND vs ITO,WD-1(1), ASANSOL. , ASANSOL

ITA 799/KOL/2023[2015-16]Status: Disposed17/1/2024AY 2015-16

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

M/S.VINCA VYAPAR (P)LTD,KOLKATA vs ITO, KOLKATA

ITA 782/KOL/2023[2012-2013]Status: Disposed17/1/2024AY 2012-2013

SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

ANKIT IMPEX MARKETING SERVICES (P) LTD. ,KOLKATA vs ITO, WARD--8(1), KOLKATA. , KOLKATA

ITA 620/KOL/2023[2014-15]Status: Disposed17/1/2024AY 2014-15

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

ANKIT IMPEX MARKETING SERVICES (P) LTD. ,KOLKATA vs ITO, WARD--8(1), KOLKATA. , KOLKATA

ITA 619/KOL/2023[2013-14]Status: Disposed17/1/2024AY 2013-14

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

ABHYUDAYA POWER PVT. LTD. ,KOLKATA vs ITO, WARD-7(1), KOLKATA, KOLKATA

ITA 388/KOL/2023[2012-13]Status: Disposed17/1/2024AY 2012-13

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

D.C.I.T., CC - 2(3), KOLKATA, KOLKATA vs EKO DIAGNOSTIC PVT. LTD., KOLKATA

ITA 159/KOL/2023[2013-2014]Status: Disposed17/1/2024AY 2013-2014

SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)

MSTC LTD,KOLKATA vs PCIT, KOLKATA-1. , KOLKATA

ITA 1131/KOL/2023[2018-19]Status: Disposed17/1/2024AY 2018-19

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

AMIT MONDAL,EAST BURDWAN vs ITO, WARD-2(1), BURDWAN. , BURDWAN

ITA 1114/KOL/2023[2018-19]Status: Disposed17/1/2024AY 2018-19

Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)

KAND K COMPUTRADES PVT. LTD. ,KOLKATA vs ITO, WARD-9(4), KOLKATA., KOLKATA

ITA 1111/KOL/2023[2012-13]Status: Disposed17/1/2024AY 2012-13

Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)

JIWANRAM SHEODUTTRAI INDUSTRIES PVT. LTD.,KOLKATA vs A.C.I.T., RANGE - 8, KOLKATA, KOLKATA

ITA 741/KOL/2022[2012-2013]Status: Disposed17/1/2024AY 2012-2013

Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

RYDAK ENTERPRISES & INVESTMENT LTD.,KOLKATA vs D.C.I.T.,CIRCLE-7(2), KOLKATA

ITA 1289/KOL/2019[2015-16]Status: Disposed17/1/2024AY 2015-16

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

VENERABLE ADVERTISING PVT. LTD. ,KOLKATA vs PCIT,KOL-1, KOLKATA

ITA 459/KOL/2023[2018-19]Status: Disposed16/1/2024AY 2018-19

Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)

SHRAVAN KANODIA ,KOLKATA vs ACIT, CIR-3(1), ASANSOL. , ASANSOL

ITA 1091/KOL/2023[2017-18]Status: Disposed16/1/2024AY 2017-18

Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)

M/S. OSIAN STOCK BROKING PVT. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-6(1), KOLKATA, KOLKATA

ITA 320/KOL/2022[2008-2009]Status: Disposed16/1/2024AY 2008-2009

SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)