ITAT Kolkata Bench

22,285 judgments

D.C.I.T.,CIRCLE-6(1), KOLKATA vs M/S BIRLA CORPORATION LTD., KOLKATA

ITA 1964/KOL/2019[2015-16]Status: Disposed16/1/2024AY 2015-16

Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)

M/S. WRINKLE MARKETING PVT. LTD,KOLKATA vs ITO, WARD-9(2), KOLKATA. , KOLKATA

ITA 426/KOL/2023[2017-18]Status: Disposed15/1/2024AY 2017-18

SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

JAI TRADING COMPANY,KOLKATA vs ITO,WARD-35(2). , KOLKATA

ITA 367/KOL/2023[2014-15]Status: Disposed15/1/2024AY 2014-15

Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

I.T.O.,WARD-43(2), KOLKATA vs CHAMPALAL OMPRAKASH, KOLKATA

ITA 1546/KOL/2019[2011-12]Status: Disposed15/1/2024AY 2011-12

Shri Sanjay Garg, Judical Member, Dr. Manish Borad (Accountant Member)

I.T.O.,WARD-43(2), KOLKATA vs CHAMPALAL OMPRAKASH, KOLKATA

ITA 1545/KOL/2019[2010-11]Status: Disposed15/1/2024AY 2010-11

Shri Sanjay Garg, Judical Member, Dr. Manish Borad (Accountant Member)

CHAMPALAL OMPRAKASH,KOLKATA vs I.T.O.,WARD-43(2), KOLKATA

ITA 1169/KOL/2019[2011-12]Status: Disposed15/1/2024AY 2011-12

Shri Sanjay Garg, Judical Member, Dr. Manish Borad (Accountant Member)

CHAMPALAL OMPRAKASH,KOLKATA vs I.T.O.,WARD-43(2), KOLKATA

ITA 1168/KOL/2019[2010-11]Status: Disposed15/1/2024AY 2010-11

Shri Sanjay Garg, Judical Member, Dr. Manish Borad (Accountant Member)

KAMALA BIRI MANUFACTURING CO. PVT. LTD. ,KOLKATA vs DCIT,CIR-8(1), KOLKATA. , KOLKATA

ITA 913/KOL/2023[2018-19]Status: Disposed11/1/2024AY 2018-19

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

SAMRAT FINVESTORS PRIVATE LIMITED. ,KOLKATA vs ITO, WARD- 10(2),KOLKATA. , KOLKATA

ITA 840/KOL/2023[2014-15]Status: Disposed11/1/2024AY 2014-15

SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)

RAJDEEP SODHANI,KOLKATA vs ITO, WD-40(2), KOLKATA. , KOLKATA

ITA 756/KOL/2023[2019-20]Status: Disposed11/1/2024AY 2019-20

Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)

PIYUSH JAISWAL,KOLKATA vs ITO, KOLKATA

ITA 351/KOL/2023[2014-15]Status: Disposed11/1/2024AY 2014-15

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

SEEMANTA CHETANA MANCHA PURVOTTAR,GUWAHATI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA, KOLKATA

ITA 1477/KOL/2023[N.A.]Status: Heard11/1/2024

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

SWAPAN CHANDRA MANDAL,PURULIA vs I.T.O., WARD - 3(3), PURULIA, PURULIA

ITA 131/KOL/2023[2016-2017]Status: Heard11/1/2024AY 2016-2017

Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)

NALANDA BUILDERS PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 2(1), KOLKATA, KOLKATA

ITA 763/KOL/2022[2013-2014]Status: Disposed11/1/2024AY 2013-2014

SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)

DIAMOND CARES,KOLKATA vs CIT(EXEMPTION), KOLKATA

ITA 877/KOL/2023[2023-24]Status: Disposed10/1/2024AY 2023-24

SHRI SANJAY GARG, HON’BLE (Judicial Member), SHRI GIRISH AGRAWAL, HON’BLE (Accountant Member)

PALAK HIGHRISE PVT. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-10(1), KOLKATA

ITA 218/KOL/2023[2012-13]Status: Heard10/1/2024AY 2012-13

SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

M/S. DEEPAK INDUSTRIES LTD.,KOLKATA vs DCIT, CIRCLE - 6(1), KOLKATA, KOLKATA

ITA 467/KOL/2022[2019-2020]Status: Disposed10/1/2024AY 2019-2020

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

ROYAL FORTUNE BUSINESS CONSULTANTS INDIA PVT. LTD.,KOLKATA vs ITO, KOLKATA

ITA 959/KOL/2023[2012-13]Status: Disposed9/1/2024AY 2012-13

Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)

DEEPSIKHA VINIMAY (P) LTD. ,KOLKATA vs ITO, WD- 6(1) , KOLKATA, KOLKATA

ITA 904/KOL/2023[2009-10]Status: Disposed9/1/2024AY 2009-10

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

SALUJA AUTOMOBILES ,BURDWAN vs ACIT,CIR-1, BURDWAN. , BURDWAN

ITA 893/KOL/2023[2005-06]Status: Disposed9/1/2024AY 2005-06

SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)