ITAT Kolkata Bench
22,285 judgments
REENA JAIN,KOLKATA vs ITO, WARD-37(1), KOL, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
CATHAY PACIFIC AIRWAYS LTD. ,KOLKATA vs ACIT, CIR-1(1), IT,KOL, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
CATHAY PACIFIC AIRWAYS LIMITED,KOLKATA vs ACIT,CIRCLE-(1), IT-KOL. , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
HONG KONG DRAGON AIRLINES LIMITED,KOLKATA vs ACIT,CIR-1(1), IT-KOLKATA, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
KATHLEEN CONFECTIONERS,KOLKATA vs DCIT, CIR-32, KOLKATA. , KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI GIRISH AGRAWAL (Accountant Member)
M/S. DEEPAK INDUSTRIES LTD.,KOLKATA vs DCIT, CIRCLE-6(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S. DELIGHTED HOLDINGS (P) LTD. ,KOLKATA vs DCIR, CIR-8(2), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S STANDARD FINANCIAL CONSULTANTS PVT. LTD. ,KOLKATA vs DCIT, CIR.7(2), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)
TWININGS (P) LTD.,KOLKATA vs D.C.I.T.,CIRCLE-4(2), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
M/S ARHAM PACKAGING GOODS PVT.LTD.,KOLKATA vs I.T.O., WARD-10(2), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
SARBA MANGALAM FINE TEX PRIVATE LIMITED,ANDHERI MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, AAYKAR BHAVAN KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
NITYADHARA DEALTRADE (P)LTD,KOLKATA vs ITO, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)
ARMASOL PROPERTIES PVT. LTD. ,KOLKATA vs ITO,WARD-12(3), KOLKATA. , KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)
UTTARCHANDIPUR GRAM SAMABAY KRISHI UNNAYAN SAMITY LTD. ,KOLKATA. vs ITO,WD-3(3), MALDA, RATHBARI MALDA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)
B.P. PODDAR FOUNDATION FOR EDUCATION,KOLKATA vs ACIT, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
NISHA GUPTA,KOLKATA vs ITO, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)
JAYSHREE TEA & INDUSTRIES LTD.,KOLKATA vs A.C.I.T., CIRCLE - 4(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S. BANKURA DISTRICT CENTRAL CO OPERATIVE BANK LTD. ,BANKURA vs ITO,WARD-4(4),TDS, BANKURA. , BANKURA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy (Judicial Member)
SHRI RITU RAJ SINGH,PORT BLAIR vs ITO, RANGE-37, KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member)
SNEHA SHAW,KOLKATA vs ITO, WARD-33(5), KOLKATA, KOLKATA
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)