ITAT Kolkata Bench
22,285 judgments
RADHE MOHAN HARSH,KOLKATA vs I.T.O., WARD - 45(1), KOLKATA, KOLKATA
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
RADHE MOHAN HARSH,KOLKATA vs I.T.O., WARD - 45(1), KOLKATA, KOLKATA
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
RANJIT PAUL,KOLKATA vs ADIT, CPC, BENGALURU
SRI SANJAY GARG, JUDICIAL MEMBER & SRI GIRISH AGRAWAL, ACCOUNTANT MEMBER I.T.A. No.: 136/KOL/2022 Assessment Year: 2018-19 Ranjit Paul....….......................................................................Appellant [PAN: AFXPP 8545 D] Vs. ADIT, CPC, Bengaluru...........................................................Respondent Appearances: Assessee represented by: Sh. C. Roy, A/R. Department represented by: Sh. Ajay Robin Singh, JCIT, Sr. D/R. Date of concluding the hearing : February
M/S. MATERIALS CHEMICALS AND PERFORMANCE INTERMEDIARIES PVT. LTD. (FORMERLY, MCC PTA INDIA CORP. PRIVATE LTD.),KOLKATA vs ACIT, CIRCLE 11, KOLKATA, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Anikesh Banerjee (Judicial Member)
KALYAN,PURULIA vs CIT(EXEMPTIONS), KOLKATA. , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
VINEET BAHETY ,KOLKATA vs ITO,WARD-44(2), KOLKATA, KOLKATA
SRI RAJPAL YADAV (Vice President), DR. MANISH BORAD (Accountant Member)
VINEET BAHETY,KOLKATA vs ITO, WARD-44(2), KOLKATA. , KOLKATA
SRI RAJPAL YADAV (Vice President), DR. MANISH BORAD (Accountant Member)
BISHARPARA KODALIA COOPERATIVE CREDIT SOCIETY LTD. ,DUMDUM vs ITO, WARD-49(2), KOLKATA. , KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI GIRISH AGRAWAL (Accountant Member)
KAMALA PROPERTIES PVT. LTD. ,KOLKATA vs ACIT,C.C-1(1),KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
RAJATGIRI OIL INDUSTRIES,KOLKATA vs ACIT, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
RAJATGIRI OIL INDUSTRIES,KOLKATA vs ACIT, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
RAJATGIRI OIL INDUSTRIES,KOLKATA vs ACIT, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
RAJATGIRI OIL INDUSTRIES,KOLKATA vs ACIT, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
SOYUZ TRADING CO. LTD. ,KOLKATA vs DCIT,CIR-7(1), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
ARTHADA COMMERCE PVT. LTD. ,KOLKATA vs DCIT, CIR-13(1), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
AKT CONSTRUCTION PRIVATE LIMITED. ,KOLKATA vs ITO,WARD-10(3), KOLKATA. , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
RABIN DEBNATH,SILIGURI vs DCIT, CIR-1, SILIGURI, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
ONKAR SOCIETY FOR ENGINEERING & TECHNOLOGICAL RESEARCH & DEVELOPMENT ,KOLKATA vs ITO, WARD 1(2), EXEMPT., KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
DHANANIA RUBBER LIMITED,KOLKATA vs PR.C.I.T.-3, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
A.C.I.T.,CIRCLE-11(2), KOLKATA vs M/S SWARUP ENCLAVE PVT. LTD., KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
