ITAT Kolkata Bench
22,285 judgments
DCIT, CENTRAL CIRCLE, KOLKATA, INCOME TAX DEPARTMENT, KOLKATA vs GOAN RECREATION CLUBS PRIVATE LIMITED, SILIGURI
DCIT, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX DEPARTMENT, KOLKATA vs GOAN RECREATION CLUBS PRIVATE LIMITED, SILIGURI
DCIT, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX DEPARTMENT, KOLKARA vs GOAN RECREATION CLUBS PRIVATE LIMITED, SILIGURI, DARJEEING
INDIRA DEVI,KOLKATA vs D.C.I.T., CC-1(1), KOLKATA
DEEPA GUPTA,KOLKATA vs A.C.I.T., CENTRAL CIRCLE - 3(3),, KOLKATA
JT COMMISSIONER OF INCOME TAX (IN SITU) CIRCLE-4(1), KOLKATA, KOLKATA vs MCLEOD CO. LTD, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
JOINT COMMISSIONER OF INCOME TAX (IN-SITU) CIRCLE-4(1), KOLKATA, KOLKATA vs SUPREME PAPER MILLS LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
PANKAJ MUKHERJEE,DURGAPUR vs D.C.I.T., CIRCLE - 1, , DURGAPUR
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MEENAKSHI MERCANTILES LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S EVERBRIGHT VINIMAY PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
INCOME TAX OFFICER, WARD-25(1), KOLKATA, KOLKATA vs SANTA SARKAR, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
LAGAN VINCOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
RANVIR JALUKA,KOLKATA vs I.T.O., WARD - 9(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
AVINASH KUMAR,JAMSHEDPUR, JHARKHAND vs A.C.I.T., CIRCLE - 2(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
M/S. MUKESH LIFESTYLE PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. HARIOM VINCON PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(4), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
VIBGYOR ENTERPRISES,KOLKATA vs PCIT (CENTRAL) - 1, KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SARADA MISSION SEVASRAM,PURBA MEDINIPUR vs CIT(EXEMPTION), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
BANDANA DEY PODDAR,MALDA vs ITO,WARD-3(1), MALDA. , MALDA.
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
BAPPADITYA CHAKRABORTY ,KOLKATA vs ACIT, CIR-24, HOOGHLY , HOOGHLY
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
