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ITAT Kolkata Bench

22,285 judgments

VINEET AGARWAL,KOLKATA vs ITO, WARD 43(1),, KOLKATA

ITA 1003/KOL/2023[2016-17]Status: Disposed4/3/2024AY 2016-17

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

VINEET AGARWAL,KOLKATA vs ITO, WARD 43(1), KOLKATA

ITA 1002/KOL/2023[2015-16]Status: Disposed4/3/2024AY 2015-16

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

SOMENATH DUTTAGUPTA,KOLKATA vs ACIT, CIR-2(1), KOLKATA, KOLKATA

ITA 627/KOL/2023[2019-20]Status: Disposed1/3/2024AY 2019-20

Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)

HARISH AGARWAL. ,KOLKATA vs ITO, WARD-40(4), KOLKATA. , KOLKATA

ITA 1214/KOL/2023[2017-18]Status: Disposed1/3/2024AY 2017-18

Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

HIJALDIHA VIVEKANANDA SEVA SAMITY,BANKURA vs CIT(EXEMPTION), KOLKATA

ITA 280/KOL/2024[00]Status: Disposed29/2/2024

Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)

HIJALDIHA VIVEKANANDA SEVA SAMITY,BANKURA vs CIT(EXEMPTIONS), KOLKATA

ITA 279/KOL/2024[00]Status: Disposed29/2/2024

Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)

ARCL ORGANICS LTD. ,KOLKATA vs ITO, WARD-7(1)/ KOLKATA. , KOLKATA

ITA 760/KOL/2023[2013-14]Status: Disposed29/2/2024AY 2013-14

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos.759 & 760/Kol/2023 Assessment Years: 2010-11 &2013-14 Arcl Organics Ltd. (PAN: AACCA 2121 P) Vs. DCIT, Circle-7(1), Kolkata Appellant / (अपीलाथ ) Respondent / ( !यथ ) Date of Hearing / सुनवाई क$ त&थ 28.12.2023 Date of Pronouncement/ आदेश उ)घोषणा क$ त&थ 29.02.2024 For the Appellant/ नधा/रती क$ ओर से Shri Miraj D Shah, A.R For the Respondent/ राजव क$ ओर से Shri B. K. Singh, JCIT, Sr. D.R ORDER / आदेश Per Raj

ARCL ORGANICS LIMITED. ,KOLKATA vs DCIT,CIR-7(1),KOLKATA, KOLKATA

ITA 759/KOL/2023[2010-11]Status: Disposed29/2/2024AY 2010-11

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos.759 & 760/Kol/2023 Assessment Years: 2010-11 &2013-14 Arcl Organics Ltd. (PAN: AACCA 2121 P) Vs. DCIT, Circle-7(1), Kolkata Appellant / (अपीलाथ ) Respondent / ( !यथ ) Date of Hearing / सुनवाई क$ त&थ 28.12.2023 Date of Pronouncement/ आदेश उ)घोषणा क$ त&थ 29.02.2024 For the Appellant/ नधा/रती क$ ओर से Shri Miraj D Shah, A.R For the Respondent/ राजव क$ ओर से Shri B. K. Singh, JCIT, Sr. D.R ORDER / आदेश Per Raj

JAJODIA FINANCE LTD. ,KOLKATA vs ITO, WARD-9(3), KOLKATA. , KOLKATA

ITA 614/KOL/2023[2014-15]Status: Disposed29/2/2024AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

ANIL KUMAR PAIK ,KOLKATA vs ACIT, CIR-8(1), KOL, KOLKATA

ITA 492/KOL/2023[2017-18]Status: Disposed29/2/2024AY 2017-18

SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)

GKW LIMITED,KOLKATA vs ACIT, CIR1(1), KOL, KOLKATA

ITA 404/KOL/2023[2016-17]Status: Disposed29/2/2024AY 2016-17

Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

NANO INFRA PROMOTERS PVT. LTD.,KOLKATA vs ITO, WARD-7(1), KOLKATA

ITA 290/KOL/2023[2012-13]Status: Disposed29/2/2024AY 2012-13

SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)

NITDAA FOUDATION ,KOLKATA vs CIT(E), KOLKATA

ITA 1431/KOL/2023[2023-24]Status: Disposed29/2/2024AY 2023-24

SRI ANIKESH BANERJEE, JUDICIAL MEMBER & SRI GIRISH AGRAWAL (Accountant Member)

PEOPLE FOR ANIMAL,KOLKATA vs CIT(EXEMPTION), KOLKATA

ITA 1380/KOL/2023[00]Status: Disposed29/2/2024

DR. MANISH BORAD, ACCOUNTANT MEMBER & SONJOY SARMA, JUDICIAL MEMBER I.T.A. Nos.: 1379 & 1380/KOL/2023 Assessment Year: N.A. People For Animals..................................................Appellant [PAN: AAETP 3659 A] Vs. CIT (Exemption), Kolkata......................................Respondent Appearances: Assessee represented by: Sh. Ramesh Patodia, Adv. Department represented by: Sh. Abhijit Kundu, CIT(D/R). Date of concluding the hearing : February 27th, 2024 Date of pronouncing the

PEOPLE FOR ANIMALS,KOLKATA vs CIT(EXEMPTION), KOLKATA

ITA 1379/KOL/2023[00]Status: Disposed29/2/2024

DR. MANISH BORAD, ACCOUNTANT MEMBER & SONJOY SARMA, JUDICIAL MEMBER I.T.A. Nos.: 1379 & 1380/KOL/2023 Assessment Year: N.A. People For Animals..................................................Appellant [PAN: AAETP 3659 A] Vs. CIT (Exemption), Kolkata......................................Respondent Appearances: Assessee represented by: Sh. Ramesh Patodia, Adv. Department represented by: Sh. Abhijit Kundu, CIT(D/R). Date of concluding the hearing : February 27th, 2024 Date of pronouncing the

BRITANNIA INDUSTRIES LTD. ,KOLKATA vs DCIT, CIR-7(1), KOLKATA. , KOLKATA

ITA 1299/KOL/2023[2012-13]Status: Disposed29/2/2024AY 2012-13

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

DIVINE LIFE FOUNDATION,SILIGURI vs CIT(E), KOLKATA. , KOLKATA

ITA 1252/KOL/2023[N/A]Status: Disposed29/2/2024

Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)

BITTU ARORA,KOLKATA vs ITO, WARD-29(4), KOLKATA. , KOLKATA

ITA 1144/KOL/2023[2014-15]Status: Disposed29/2/2024AY 2014-15

SRI ANIKESH BANERJEE, JUDICIAL MEMBER & SRI GIRISH AGRAWAL (Accountant Member)

ANAND KUMAR SHARMA,HOWRAH vs DCIT, CC-2(1),KOLKATA. , KOLKATA

ITA 1120/KOL/2023[2014-15]Status: Disposed29/2/2024AY 2014-15

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON’BLE (Judicial Member)

SULOCHANA SAREES PVT. LTD.,KOLKATA vs PCIT-1, KOLKATA

ITA 187/KOL/2021[2011-12]Status: Disposed29/2/2024AY 2011-12

SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SONJOY SARMA, JUDICIAL MEMBER I.T.A. No.: 187/KOL/2021 Assessment Year: 2011-12 Sulochana Sarees Pvt. Ltd..………………………………..Appellant [PAN: AAOCS 0481 N] Vs. Pr. CIT-1, Kolkata.................................................Respondent Appearances: Assessee represented by – Sh. Miraj D. Shah, A/R. Department represented by – Sh. S. Datta, CIT (D/R). Date of concluding the hearing : December 12th, 2023 Date of pronouncing the order : February 29th, 2024 ORD