ITAT Kolkata Bench
22,285 judgments
HARSHA CONSORTIUM PVT. LTD. ,KOLKATA vs ITO, WARD-8(4),KOL, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
AIM CREDIT CAPITAL PVT LTD,PASCHIM MIDNAPORE vs ITO, WARD-4(3), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
IAC PATRONS FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
FASTNER COMMODEAL PRIVATE LIMITED,SILIGURI vs ADIT (CPC), BENGALURU
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
BRITANNIA INDUSTRIES LTD,KOLKATA vs DCIT, CIR-7(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
RISING TRADECOM PRIVATE LIMITED. ,KOLKATA vs ITO,WARD-4(1), KOLKATA. , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
SILKINA COMMODEAL PVT. LTD. ,KOLKATA vs ITO,WARD-3(3), KOLKATA. , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
SUSAMSKAR FOUNDATION ,KOLKATA vs CIT(EXEMPTION), KOLKATA, KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & SONJOY SARMA, JUDICIAL MEMBER I.T.A. No.: 1113/KOL/2023 Assessment Year: N.A. Susamskar Foundation...........................................Appellant [PAN: AATTS 4390 Q] Vs. CIT (Exemption), Kolkata......................................Respondent Appearances: Assessee represented by: Sh. P.K. Ray, A/R. Department represented by: Sh. Abhijit Kundu, CIT(D/R). Date of concluding the hearing : December 20th, 2023 Date of pronouncing the order : March 6th,
CHANDRANI COMPLIMENTS & EXPORT (P) LTD.,KOLKATA vs D.C.I.T.,CIRCLE-10(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
DCIT, CC-3(3), KOLKATA, KOLKATA vs SEVEN STAR STEELS LTD., KOLKATA
KALIPADA SAHA,HOOGHLY vs ITO, WARD 24(3), HOOGHLY
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
OSD, COKE (CONSORTIUM) PVT. LTD.,KOLKATA vs A.O., CIR. 5(1) , KOLKATA
SRI ANIKESH BANERJEE, JUDICIAL MEMBER & SRI GIRISH AGRAWAL (Accountant Member)
SILKINA COMMODEAL PVT. LTD.,KOLKATA vs ITO, WARD 3(3), KOLKATA
SHRI ANIKESH BANERJEE (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
SILKINA COMMODEAL PVT. LTD.,KOLKATA vs ITO, WARD-3(3), KOLKATA
SHRI ANIKESH BANERJEE (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
SILKINA COMMODEAL PVT. LTD.,KOLKATA vs ITO, WARD-3(3), KOLKATA
SHRI ANIKESH BANERJEE (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
DIPTI SRIVASTWA,KOLKATA vs ITO, WARD-34(3), KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)
BIJOY CHOUDHURY,KOLKATA vs ACIT, CIR-34,KOLKATA. , KOLKATA
SRI ANIKESH BANERJEE, JUDICIAL MEMBER & SRI GIRISH AGRAWAL (Accountant Member)
PRAHLAD DUTT LATA,KOLKATA vs ITO, WARD-35(1), KOLKATA, KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)
CESC LTD.,KOLKATA vs DCIT, CIR-6(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
SRI GOVINDDEO EDUCATIONAL INSTITUTE,KOLKATA vs DY.DIT(E)-1, KOLKATA. , KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
