ITAT Kolkata Bench
22,285 judgments
SRI LALIT KUMAR TODI,KOLKATA vs DCIT, CC-3(1), , KOLKATA
SRI LALIT KUMAR TODI,KOLKATA vs DCIT,CC-3(1), KOLKATA
MEGAPODE VYAPAAR PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 1(2), KOLKATA, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SRI ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No.: 98/KOL/2023 Assessment Year: 2012-13 Megapode Vyapaar Pvt. Ltd.....………….....................................Appellant [PAN: AACCM 0727 D] Vs. DCIT, Central Circle-1(2), Kolkata.........................................Respondent Appearances: Assessee represented by: Sh. Ritesh Goel, A/R. Department represented by: Sh. P.P. Barman, Addl. CIT, Sr. D/R. Date of concluding the hearing : March 6th, 2024 Date o
RELIABLE VINIMAY (P) LTD. ,KOLKATA vs ITO,WARD-4(1),KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
KWALITY LIMITED,DELHI vs THE DCIT, CENTRAL CIRCLE-2(3), KOLKATA
KWALITY LIMITED,DELHI vs THE DCIT, CENTRAL CIRCLE 2(3), KOLKATA
KWALITY LIMITED,DELHI vs THE DCIT, CENTRAL CIRCLE 2(3), KOLKATA
KWALITY LIMITED,DELHI vs THE DCIT, CENTRAL CIRCLE 2(3), KOLKATA
KWALITY LIMITED,DELHI vs THE DCIT, CENTRAL CIRCLE 2(3), KOLKATA
KWALITY LIMITED,DELHI vs THE DCIT, CENTRAL CIRCLE-2(3), KOLKATA
KWALITY LIMITED,DELHI vs THE DCIT CENTRAL CIRCLE -2(3) , KOLKATA
KWALITY LIMITED,DELHI vs THE DCIT, CENTRAL CIRCLE 2(3), KOLKATA
PRANAB MICRO SERVICES FEDERATION ,NADIA vs CIT(EXEMPTION), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
M/S. BANKURA DISTRICT CENTRAL CO.OPETATIVE BANK LTD. ,BANKURA vs DCIT, CIR-3, BANKURA. , BANKURA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SRI ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No.: 1479/KOL/2023 Assessment Year: 2013-14 M/s. Bankura District Central Co Operative Bank Ltd..............Appellant [PAN: AABAB 6253 G] Vs. DCIT, Circle-3, Bankura........................................................Respondent Appearances: Assessee represented by: Sh. Abhishek Bansal, A/R. Department represented by: Sh. P.P. Barman, Addl. CIT, Sr. D/R. Date of concluding the hearing : March 5th, 2024 Da
RANI GOENKA ,KOLKATA vs ITO, WARD 44(2), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S. INDOVISION SECURITIES LIMITED. ,KOLKATA vs ITO, WARD-6(2), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
ANUDIP FOUNDATION FOR SOCIAL WELFARE,KOLKATA vs CIT(EXEMP), KOLKATA, KOLKATA
Shri Sanjay Garg, Judicial Member and Girish Agrawal (Accountant Member)
SARVOTTAM CAPS PVT. LTD.,KOLKATA vs PCIT-2, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SRI ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No.: 202/KOL/2021 Assessment Year: 2015-16 Sarvottam Caps Pvt. Ltd....…………..........................................Appellant [PAN: AADCS 8806 J] Vs. PCIT-2, Kolkata....................................................................Respondent Appearances: Assessee represented by: None. Department represented by: Sh. Abhijit Kundu, CIT D/R. Date of concluding the hearing : March 5th, 2024 Date of pronouncing
L & T FINANCE LIMITED [SUCCESSOR OF L & T FINCORP LIMITED, NOW MERGED],KOLKATA vs ACIT, CIR-5(1),KOL , KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
SANSAR TRADING (P) LTD. ,KOLKATA vs ITO, WARD-5(2), KOL , KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
