ITAT Kolkata Bench
22,285 judgments
ORRIS TRADE LINK PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
M/S. B.L. TAK AND SONS (HUF),KOLKATA vs ITO, WARD - 34(1) , KOLKATA
Shri Manish Borad (Accountant Member), Shri Anikesh Banerjee (Judicial Member)
DCIT, CENTRAL CIRCLE-2(3), KOLKATA, KOLKATA vs MERLIN LEISURES LIMITED, KOLKATA
DCIT, CENTRAL CIRCLE-2(3), KOLKATA, KOLKATA vs MERLIN LEISURES LIMITED, KOLKATA
DCIT, CENTRAL CIRCLE-2(3), KOLKATA, KOLKATA vs MERLIN LEISURES LIMITED, KOLKATA
DCIT, CENTRAL CIRCLE-2(3), KOLKATA, KOLKATA vs SUSHIL KUMAR MOHTA AND SONS (HUF), KOLKATA
DCIT, CENTRAL CIRCLE-2(3), KOLKATA, KOLKATA vs SUSHIL KUMAR MOHTA AND SONS (HUF), KOLKATA
DCIT, CENTRAL CIRCLE, KOLKATA vs SUSHIL KUMAR MOHTA AND SONS (HUF), KOLKATA
DCIT, CENTRAL CIRCLE 2(3), KOLKATA, KOLKATA vs SUSHIL KUMAR MOHTA AND SONS (HUF), KOLKATA
DCIT CENTRAL CIRCLE-2(3), KOLKATA, KOLKATA vs SUSHIL KUMAR MOHTA AND SONS (HUF), KOLKATA
SUSHIL KUMAR MOHTA AND SONS (HUF) ,KOLKATA vs ACIT,C.C-2(3),KOLKATA. , KOLKATA
SUSHIL KUMAR MOHTA AND SONS (HUF),KOLKATA vs ACIT, C.C-2(3),KOLKATA. , KOLKATA
SUSHIL KUMAR MOHTA AND SONS (HUF),KOLKATA vs ACIT, C.C-2(3), KOLKATA. , KOLKATA
SUSHIL KUMAR MOHTA AND SONS(HUF),KOLKATA vs ACIT, C.C-2(3), KOLKATA. , KOLKATA
SUSHIL KUMAR MOHTA AND SONS(HUF) ,KOLKATA vs ACIT,C.C-2(3),KOLKATA, KOLKATA
SUSHIL KUMAR MOHTA AND SONS(HUF) ,KOLKATA vs ACIT,C.C-2(3),KOLKATA. , KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, ASANSOL vs EASTERN COALFIELDS LIMITED, BURDWAN, SANCTORIA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
DCIT, CENTRAL CIRCLE-2(3), KOLKATA, KOLKATA vs SUSHIL KUMAR MOHTA AND SONS (HUF), KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
THE INCODA,KOLKATA vs ACIT, CIR. 30, KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & SRI ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No.: 1304/KOL/2023 Assessment Year: 2015-16 The Incoda..............................................................Appellant [PAN: AAFFT 9529 C] Vs. ACIT, Circle-30, Kolkata.......................................Respondent Appearances: Assessee represented by: Sh. Siddharth Agarwal, Adv. Department represented by: Sh. Kallol Mistry, JCIT, Sr. D/R. Date of concluding the hearing : January 30th, 2024 Date of p
