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ITAT Kolkata Bench

22,285 judgments

SINGUR THANA L S P A CO-OPERATIVE MARKETING SOCIETY LRD. ,KOLKATA vs ACIT,CIR-23(1), HOOGHLY. , HOOGHLY

ITA 910/KOL/2023[2016-17]Status: Disposed18/3/2024AY 2016-17

SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

THE INSTITUTE OF INDIAN FOUNDRYMEN,KOLKATA vs ITO,WARD-1(3), EXEMPT, KOLKATA. , KOLKATA

ITA 906/KOL/2023[2014-15]Status: Disposed18/3/2024AY 2014-15

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

STAR TRADECOM PRIVATE LIMITED.,KOLKATA vs I.T.O., WARD - 9(1), KOLKATA, KOLKATA

ITA 52/KOL/2023[2009-2010]Status: Fixed18/3/2024AY 2009-2010

SHRI RAJPAL YADAV (Vice President), SHRI GIRISH AGRAWAL (Accountant Member)

APEEJAY SURRENDRA PARK HOTEL LTD. ,KOLKATA vs D.C.I.T, CIR-8(1),KOL, KOLKATA

ITA 373/KOL/2023[2017-18]Status: Disposed18/3/2024AY 2017-18

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)

APEEJAY SURRENDRA PARK HOTELS LTD,KOLKATA vs D.C.I.T, CIRCLE-8(1), KOLKATA, KOLKATA

ITA 372/KOL/2023[2016-17]Status: Disposed18/3/2024AY 2016-17

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)

RANISATI HOSIERY (P) LTD. ,KOLKATA vs PCIT-4, KOLKATA. , KOLKATA

ITA 1278/KOL/2023[2012-13]Status: Disposed18/3/2024AY 2012-13

Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)

BABUSONA MONNDAL.,BARDHAMAN vs DCIT,CIR-1, BARDHAMAN. , BARDHAMAN

ITA 1083/KOL/2023[2017-18]Status: Disposed18/3/2024AY 2017-18

Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)

ACIT, CC- 3(4), KOLKATA , KOLKATA vs M/S. HIMATSINGKA SEIDE LIMITED , BANGALORE

ITSSA 20/KOL/2018[2008-09]Status: Disposed15/3/2024AY 2008-09

HIMATSINGKA SEIDE LIMITED ,BANGALORE vs DCIT, CENTRAL CIRCLE - XVI, KOLKATA , KOLKATA

ITSSA 17/KOL/2018[2008-09]Status: Disposed15/3/2024AY 2008-09

ACIT, CC- 3(4), KOLKATA , KOLKATA vs M/S. HIMATSINGKA SEIDE LIMITED , BANGALORE

ITA 785/KOL/2018[2008-09]Status: Disposed15/3/2024AY 2008-09

SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

ANAND KUMAR SHARMA,HOWRAH vs DCIT, C.C-2(1), KOLKATA. , KOLKATA

ITSSA 172/KOL/2023[2013-14]Status: Disposed14/3/2024AY 2013-14

ANAND KUMAR SHARMA,HOWRAH vs DCIT,CC-2(1),KOLKATA, KOLKATA

ITSSA 171/KOL/2023[2012-13]Status: Disposed14/3/2024AY 2012-13

ANAND KUMAR SHARMA ,HOWRAH vs DCIT.CC-2(1), KOLKATA. , KOLKATA

ITSSA 170/KOL/2023[2011-12]Status: Disposed14/3/2024AY 2011-12

ANAND KUMAR SHARMA ,HOWRAH vs DCIT,CC-2(1), KOLKATA. , KOLKATA

ITSSA 169/KOL/2023[2010-11]Status: Disposed14/3/2024AY 2010-11

SHREE RAM CHANDRA SARAF SEVA NIDHI,KOLKATA vs CIT(EXEMPTION), KOLKATA

ITA 50/KOL/2024[00]Status: Heard14/3/2024

Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)

SHREE RAM CHANDRA SARAF SARAF SEVA NIDHI,KOLKATA vs CIT(EXEMPTION), KOLKATA

ITA 49/KOL/2024[00]Status: Heard14/3/2024

Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)

SHARDA FERRO WORKS(P)LTD,HOWRAH vs DCIT, ASANSOL

ITA 954/KOL/2023[2012-13]Status: Disposed14/3/2024AY 2012-13

SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

LGW LIMITED,KOLKATA vs DCIT, CIR-13(1),KOLKATA, KOLKATA

ITA 846/KOL/2023[2009-10]Status: Disposed14/3/2024AY 2009-10

Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

RAJU ADHIKARY ,HOWRAH vs ITO,WD.-46(1),KOLKATA. , KOLKATA

ITA 746/KOL/2023[2014-15]Status: Heard14/3/2024AY 2014-15

Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)

AM vs CONSTRUCTIONS PRIVATE LIMITED. ,KOLKATAVS.NFAC,DELHI/ ITO, WARD-4(3), KOLKATA. , KOLKATA

ITA 1203/KOL/2023[2018-19]Status: Heard14/3/2024AY 2018-19

Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)