ITAT Kolkata Bench
22,285 judgments
STESALIT LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 8(2), KOLKATA, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
PATAKA INDUSTRIES PVT. LTD.,KOLKATA vs ACIT, CIRCLE-8(2), KOLKATA PRESENTLY CIRCLE-7(1), KOLKATA, KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI GIRISH AGRAWAL (Accountant Member)
M/S. BERGER PAINTS INDIA LTD.(SUCCESSOR TO BJN PAINTS INDIA LIMITED PURSUANT TO MERGER)A,KOLKATA vs PCIT-1, KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI GIRISH AGRAWAL (Accountant Member)
RAJENDRA PRASAD MODY. ,KOLKATA vs DCIT, C.C-1(4), KOLKATA. , KOLKATA
WIDEANGLE FINANCIAL SERVICES LTD. ,KOLKATA vs ITO, WARD-6(4), KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
PRABHAT ALLOI FOUNDATION,PURULIA vs CIT(EXEMPTION), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
LOYOLA HIGH SCHOOL,KOLKATA vs ITO (EXEMPTION), WARD - 1(4), KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
MUKLESUR RAHAMAN,KOLKATA vs ACIT, CIR.-61, , KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
MAK LOGISTICS(P)LTD,PORT BLAIR vs DCIT, CIRCLE 3(2), PORT BLAIR
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
M/S. STRENUOUS EXIM PVT. LTD. ,HOWRAH vs ITO, WARD-2(1), KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
VASUDEV MERCHANTS PVT. LTD. ,KOLKATA vs ITO, WD-5(3), KOLKATA. , KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
ARANYAK DEVELOPERS PRAVATE LTD. ,DURGAPUR vs ACIT,CIR-1, DURGAPUR, DURGAPUR
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
ARANYAK DEVELOPERS PVT. LTD. ,DURGAPUR vs ACIT, CIR-1, DURGAPUR. , DURGAPUR
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
SALTORA STONE CRUSHER OWNERS-WELFARE ASSOCIATION,SALTORA, BANKURA vs I.T.O., WARD - 3(1), BANKURA, BANKURA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
INTEGRATED COAL MINING LTD.,KOLKATA vs ADIT, CPC , BENGALURU
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
KOOMBER PROPERTIES & LEASING CO. PVT. LTD. ,KOLKATA vs DCIT, CPA. BANGALORE. , BANGALORE.
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
SOUBHIK EXPORTS LIMITED. ,KOLKATA vs DCIT, CIR-8(2), KOLKATA / N E-ASSESSMENT CENTRE, DELHI. , DELHI
SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)
SOUBHIK EXPORTS LIMITED. ,KOLKATA vs DCIT,CIR-8(2), KOLKATA. , KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)
M/S DV RE-ROLLING MILLS PVT LTD.,KOLKATA vs ITO, WARD-9(1), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
M/S LANDMARK EXIM PVT LTD.,KOLKATA vs ITO, WARD-1(4), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
