ITAT Kolkata Bench
22,285 judgments
SAREGAMA INDIA LIMITED,KOLKATA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), KOLKATA, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
DIAMONDITE MARKETING PVT. LTD.,KOLKATA vs ITO, WD. 5(1), KOLKATA
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
JEWEL INDIA JEWELLERS ,KOLKATA vs DCIT, CEN. CIR. 4(4), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
JEWEL INDIA JEWELLERS,KOLKATQA vs DCIT, CEN. CIR. 4(4), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
CONCEPT IMAGES PVT. LTD. ,KOLKATA vs DCIT,CIR-7(1),KOLATA. , KOLKATA
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
DCIT, CC-1(3), KOLKATA, KOLKATA vs M/S. A R SULPHONATES PVT. LTD., KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
ITEMAX ENGINEERING SERVICES PVT. LTD.,BARDHAMAN vs DCIT, CIR-2(1), KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
BHASKAR TEA AND INDUSTRIES PRIVATE LIMITED. ,KOLKATA vs ACIT, C.C-1(1), KOLKATA, KOLKATA
BHASKAR TEA AND INDUSTRIES PRIVATE LIMITED. ,KOLKATA vs ACIT CENTRAL, CIR-1(1), KOLKATA. , KOLKATA
MANGALKAMNA COMMOSALE PVT. LTD,KOLKATA vs ITO, WARD-4(2), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1(4), KOLKATA , KOLKATA vs K KALPANA INDUSTRIES INDIA LTD, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs K KALPANA INDUSTRIES INDIA LTD, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
ONKAR PARIVAHAN FINANCE PRIVATE LIMITED,KOLKATA BURRABAZAR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 9(2), KOLKATA, KOLKATA, CHOWRINGHEE
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
ONKAR PARIVAHAN FINANCE PRIVATE LIMITED,KOLKATA BURRABAZAR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 9(2), KOLKATA, KOLKATA CHOWRINGHEE SQUARE
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
M/S PRUDENTIAL MANAGEMENT ADVISORS PVT.LTD. ,KOLKATA vs ACIT,CIR-3(1),KOLKATA. , KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)
MALAYA MUKHERJEE,DURGAPUR vs DCIT, CIR. 1, DURGAPUR
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
BRAJESWARI RADHARAMAN INTERGENERATIONS HUMANITARIAN TRUST.,KOLKATA vs ITO, WARD-1(2), EXEMPTION, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
PRITY AGARWAL,KOLKATA vs ITI, WARD-2(4), KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI GIRISH AGRAWAL (Accountant Member)
STESALIT LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 8(2), KOLKATA, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
STESALIT LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 8(2), KOLKATA, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
