ITAT Kolkata Bench
22,285 judgments
CESC LTD.,KOLKATA vs DCIT, CIR-6(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
KUNJAL SYNERGIES PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 8(1), KOLKATA , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SWAMINA INTERNATIONAL PVT. LTD.,KOLKATA vs DCIT, CIR. 10(1), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
MAITHAN ALLOYS LIMITED,KOLKATA vs DCIT,CIR-1(1), KOLKATA. , KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
MAYANK BANSAL,HOWRAH vs ITO, WARD 46(1), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S. SKYLARK FISCAL SEVICES PVT. LTD., ,KOLKATA vs DCIT, CIRCLE-8(2), KOLKATA, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
M/S. SKYLARK FISCAL SEVICES PVT. LTD., ,KOLKATA vs DCIT, CIRCLE-8(2), KOLKATA, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
BHASKAR TEA AND INDUSTRIES PVT.LTD. ,KOLKATA vs ACIT, C.C-1(1). , KOLKATA
BHASKAR TES AND INDUSTRIES PVL. LTD. ,KOLKATA vs ACIT,C.C-1(1), KOLKATA
TOMORROW'S FOUNDATION,KOLKATAL vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
HALMIRA ESTATE TEA PVT. LTD,KOLKATA vs PCIT-2, KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)
ACIT, C.C.-1., RAIPUR vs M/S ACE TREXIM PVT.LTD. , RAIPUR
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
BHASKAR TEA AND INDUSTRIES PRIVATE LIMITED.,KOLKATA vs ACIT, CENTRAL CIR-1(1), KOLKATA, KOLKATA
BHASKAR TEA AND INDUSTRIES PRIVATE LIMITED. ,KOLKATA vs ACIT, CENTRAL CIR-1(1),KOLKATA, KOLKATA
THE INSTITUTE OF INDIAN FOUNDRYMEN,KOLKATA vs ITO,WARD-1(3), EXEMPT,KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7(1), KOLKATA, KOLKATA vs BRITANNIA INDUSTRIES LIMITED, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
RANICHERRA TEA CO. LTD. ,KOLKATA vs ITO, WARD-4(4), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
DCIT, AAYAKAR BHAWAN POORVA. , KOLKATA vs M/S. DELIGHT SUPPLIERS PVT. LTD, KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
DHANTERASH SALES PRIVATE LIMITED. ,KOLKATA vs ITO,WARD-12(1), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
ANIRUDDHA BANERJEE,KOLKATA vs D.C.I.T., CIRCLE - 29, KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
