ITAT Kolkata Bench
22,285 judgments
JAMSHEDPUR CONTINUOUS ANNEALING & PROCESSING COMPANY PVT. LTD.,KOLKATA vs ITO, NATIONAL E-ASSESSMENT CENTRE, DELHI
Dr. Manish Borad (Accountant Member), Shri Anikesh Banerjee (Judicial Member)
JAMSHEDPUR CONTINUOUS ANNEALING & PROCESSING COMPANY PRIVATE LIMITED,KOLKATA vs NATIONAL E-ASSESSMENT CENTRE, DELHI
Dr. Manish Borad (Accountant Member), Shri Anikesh Banerjee (Judicial Member)
M/S KALYANI BARTER PVT. LTD.,KOLKATA vs DCIT, CIR-2(1),, KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
BASUKI VYAPAAR PVT.LTD.,KOLKATA vs ITO, WARD- 8(1), , KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
EASTERN COALFIELDS LTD.,BARDHAMAN vs DCIT, CIR. 2, ASANSOL
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
TRUE-MAN CONSULTANTS PVT. LTD. ,KOLKATA vs ITO,WARD-7(2),KOLKATA. , KOLKATA
SRI RAJPAL YADAV (Vice President), DR. MANISH BORAD (Accountant Member)
SOMNATH SAHA,KOLKATA vs ITO WARD-38(4), PASCHIM MEDINIPUR
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
VSFT QUILTS & PILLOWS PVT. LTD., (PRESENTLY KNOWN AS MALLCOM vs FT GLOVES PRIVATE LIMITED ),KOLKATAVS.ITO, WARD - 7(2), KOLKATA , KOLKATA
Shri Manish Borad (Accountant Member), Shri Anikesh Banerjee (Judicial Member)
ESGEE APEX TRUST,KOLKATA vs DCIT, CIR. 1(1), EXEMPTIONS, , KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
EKADANT AMBUJA INFRASTRUCTURE DEVELOPMENT PVT. LTD. ,KOLKATA vs ITO, WARD-5(3), KOLKATA, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
EKADANT AMBUJA INFRASTRUCTURE DEVELOPMENT PVT. LTD. ,KOLKATA vs ITO, WARD-5(3), KOLKATA. , KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
I.T.O,WARD-6(1).KOLKATA, KOLKATA vs DIGVIJAY VINIMAY (P) LTD., KOLKATA
SRI RAJPAL YADAV (Vice President), DR. MANISH BORAD (Accountant Member)
PRAMOD KUMAR AGARWAL,HOWRAH vs ASSESSMENT UNIT, ITD, DELHI
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
VICKY FINCOM PRIVATE LIMITED. ,KOLKATA vs ACIT, CIR-5(2), KOLKATA. , KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SRI ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No.: 1362/KOL/2023 Assessment Year: 2015-16 Vicky Fincon Private Limited...…………....................................Appellant [PAN: AABCV 0938 J] Vs. ACIT, Circle-5(2), Kolkata.....................................................Respondent Appearances: Assessee represented by: Sh. Soumitra Choudhury, Adv. Department represented by: Sh. P.P. Barman, Addl. CIT, Sr. D/R. Date of concluding the hearing : February
KAMAKSHI JUTE INDUSTRIES LTD. ,KOLKATA vs DCIC, CPC, BENGALURU
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SRI ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No.: 1073/KOL/2023 Assessment Year: 2019-20 Kamakshi Jute Industries Ltd...…………..................................Appellant [PAN: AACCK 4928 Q] Vs. DCIT, CPC.............................................................................Respondent Appearances: Assessee represented by: None. Department represented by: Sh. P.P. Barman, Addl. CIT, Sr. D/R. Date of concluding the hearing : February 15th, 2024 Date of
M/S. CALCUTTA SPRINGS LTD.,KOLKATA vs D.C.I.T., CC- 1(2), KOLKATA, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S. TABASSUM DEALERS PVT. LTD. ,KOLKATA vs ITO,WARD-4(1), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
M/S. RAOJI BHAI MAGANBHAI AND COMPANY FOREST,KOLKATA vs ITO, WARD-59(1), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
M/S. RAOJI BHAI MAGANBHAI AND COMPANY FOREST. ,KOLKATA vs ITO, WARD-59(1), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
M/S. RAOJI BHAI MAGANBHAI AND COMPANY FOREST. ,KOLKATA vs ITO, WARD-59(1), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
