← All Benches
ITAT Kolkata Bench
22,178 judgments
GIRIRAJ KUMAR BHAIYA,KOLKATA vs ACIT, CIRCLE 33, KOLKATA, KOLKATA
ITA 2269/KOL/2026[2011-2012]Status: Disposed24/8/2026AY 2011-2012
GIRIRAJ KUMAR BHAIYA,KOLKATA vs ACIT, CIRCLE 33, KOLKATA,, KOLKATA
ITA 2268/KOL/2026[2010-2011]Status: Disposed24/8/2026AY 2010-2011
KAIL LIMITED,KOLKATA vs DCIT, CENTRAL CIR 2(2), KOLKATA, KOLKATA
ITA 2261/KOL/2026[2017-18]Status: Disposed24/8/2026AY 2017-18
SUNDAR CHANDRA ROY BANERJEE,BEHRAMPUR vs AO/ITO WARD 42 (1), BEHRAMPUR
ITA 2163/KOL/2026[2020-2021]Status: Disposed24/8/2026AY 2020-2021
NALINI SURESHCHANDRA DAFTARY,MUMBAI vs ITO, WARD 29(1), KOLKATA, AAYAKAR BHAWAN DAKSHIN, KOLKATA
ITA 2066/KOL/2026[2018-19]Status: Pending24/8/2026AY 2018-19
HEMANG AGENCY (P) LTD.,,KOLKATA vs ITO, WARD 5(1), KOLKATA, KOLKATA
ITA 1989/KOL/2026[2018-2019]Status: Disposed24/8/2026AY 2018-2019
BHUTORIA DEALERS PVT. LTD.,,KOLKATA vs ITO, WAD 5(1), KOLKATA,, KOLKATA
ITA 1971/KOL/2026[2015-2016]Status: Disposed24/8/2026AY 2015-2016
SWAGATA MONDAL,,NEW BARRACKPORE vs ITO, WARD 49(1), KOLKATA,, KOLKATA
ITA 1711/KOL/2026[2016-2017]Status: Disposed24/8/2026AY 2016-2017
SREE SREE ANNAPURNA DEVI THAKURANI AND OTHERS,,KOLKATA vs ITO, WARD 29(1), KOLKATA,, KOLKATA
ITA 1710/KOL/2026[2020-2021]Status: Disposed24/8/2026AY 2020-2021
BRITANNIA BEL FOODS PRIVATE LIMITED,KOLKATA vs DEPUTY COMMISSION OF INCOME TAX, CIRCLE 7(1), KOLKATA, KOLKATA
ITA 1470/KOL/2026[2018-19]Status: Disposed24/8/2026AY 2018-19
BRITANNIA BEL FOODS PRIVATE LIMITED,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1),KOLKATA, KOLKATA
ITA 1469/KOL/2026[2017-18]Status: Disposed24/8/2026AY 2017-18
NAND GOPAL KHAITAN,KOLKATA, WEST BENGAL vs THE DEPUTY COMMISIONER OF INCOME TAX, CIRCLE 29 KOLKATA, GARIAHAT, KOLKATA, WEST BENGAL
ITA 1372/KOL/2026[2015-16]Status: Disposed24/8/2026AY 2015-16
M/S. KHUSIYAAN FOUNDATION,KOLKATA vs CIT(EXEMPTION), , KOLKATA
ITA 1336/KOL/2026[----]Status: Disposed24/8/2026
M/S. KHUSIYAAN FOUNDATION,KOLKATA vs CIT(EXEMPTION),, KOLKATA
ITA 1335/KOL/2026[----]Status: Disposed24/8/2026
SHRI PARTHA PRATIM CHOWDHURY,,KOLKATA vs DCIT, CIRCLE 52(1),, KOLKATA
ITA 1311/KOL/2026[2021-2022]Status: Disposed24/8/2026AY 2021-2022
ALL INDIA FOOD SUPPLY PRIVATE LIMITED,KOLKATA vs DEPUTY CIT, CIRCLE 7(1), KOLKATA
ITA 1198/KOL/2026[2018-19]Status: Disposed24/8/2026AY 2018-19
BURDWAN ROAD PROPERTIES PVT. LTD.,,KOLKATA vs ITO, WARD 12(1),, KOLKATA
ITA 678/KOL/2025[2009-10]Status: Disposed24/8/2026AY 2009-10
NARAYAN CHANDRA SAHA,JALPAIGURI vs DCIT, CENTRAL CIRCLE 4(2),, KOLKATA
ITA 3205/KOL/2025[2021-2022]Status: Disposed24/8/2026AY 2021-2022
DEPUTY COMMISSIONER OF INCOME TAX ,CIRCLE-13(1),KOLKATA, KOLKATA vs MAITHAN COAL COMPANY PRIVATE LIMITED, KOLKATA
ITA 1342/KOL/2025[2015-16]Status: Disposed24/8/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-13(1),KOLKATA, KOLKATA vs MAITHAN COAL COMPANY PRIVATE LIMITED, KOLKATA
ITA 1341/KOL/2025[2014-15]Status: Disposed24/8/2026AY 2014-15
