← All Benches
ITAT Kolkata Bench
22,178 judgments
M/S. INSPECTORATE GRIFFITH INDIA PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 11(1), KOLKATA,, KOLKATA
ITTPA 14/KOL/2026[2013-2014]Status: Disposed21/8/2026AY 2013-2014
DCIT, CC-2(2), KOLKATA, KOLKATA vs NISHANT GARODIA, ASSAM
ITA 511/KOL/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
RITU AGARWAL,SILIGURI vs I.T.O., WARD - 1(2), SILIGURI
ITA 495/KOL/2026[2019-2020]Status: Heard21/8/2026AY 2019-2020
AASHKIRAN COMMODITIES PVT. LTD.,,KOLKATA vs ITO, WARD 4(3), KOLKATA,, KOLKATA
ITA 1972/KOL/2026[2019-2020]Status: Disposed21/8/2026AY 2019-2020
MANOJ SINGH,,DARJEELING vs DCIT, CIRCLE 1, SILIGURI,, SILIGURI
ITA 1610/KOL/2026[2016-2017]Status: Disposed21/8/2026AY 2016-2017
NISHIGANJ C.S. SHOP,,COOCHBEHAR vs DCIT, CIRCLE 1(2), , JALPAIGURI
ITA 1459/KOL/2026[2022-2023]Status: Disposed21/8/2026AY 2022-2023
DCIT CC 2 2 KOLKATA, KOLKATA vs TOP METALS LIMITED, KOLKATA
ITA 1276/KOL/2026[2012]Status: Disposed21/8/2026
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2), KOLKATA, AAYAKAR BHAWAN POORVA vs MILAN SADHUKHAN, KOLKATA
ITA 187/KOL/2025[2018-19]Status: Disposed21/8/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs ANUP KUMAR LAKHOTIA , KOLKATA
ITA 1720/KOL/2024[2019-20]Status: Disposed21/8/2026AY 2019-20
ASHIM KUMAR MODI,HOWRAH vs DCIT, CIRCLE 46, KOLKATA
ITA 370/KOL/2026[2018-2019]Status: Disposed20/8/2026AY 2018-2019
GAUNGOUR SUPPLIERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(2), KOLKATA
ITA 272/KOL/2026[2012-2013]Status: Disposed20/8/2026AY 2012-2013
BHOOMI SELFHELP FOUNDATION,KOLKATA vs C.I.T. - EXEMPTION, KOLKATA
ITA 2246/KOL/2026[-]Status: Disposed20/8/2026
BHOOMI SELFHELP FOUNDATION,PASHCHIM BARDHAMAN vs C.I.T. (EXEMPTION), KOLKATA
ITA 2245/KOL/2026[-]Status: Disposed20/8/2026
COLLEGE OF ENGINEERING & MANAGEMENT, KOLAGHAT,PURBA MEDINIPUR vs I.T.O., WARD - 27(3), HALDIA
ITA 2236/KOL/2026[2015-2016]Status: Disposed20/8/2026AY 2015-2016
COLLEGE OF ENGINEERING & MANAGEMENT, KOLAGHAT,PURBA MEDINIPUR vs I.T.O., WARD - 27(3), HALDIA
ITA 2235/KOL/2026[2014-2015]Status: Disposed20/8/2026AY 2014-2015
SADHAN MONDAL,BERHAMPORE vs ITO, WARD 42(1), MURSHIDABAD, MURSHIDABAD
ITA 2119/KOL/2026[2020-2021]Status: Disposed20/8/2026AY 2020-2021
BEDPRAKASH CHAURASIYA,HOWRAH vs ITO, WARD 46(3), KOLKATA, KOLKATA
ITA 2112/KOL/2026[2014-2015]Status: Disposed20/8/2026AY 2014-2015
SHUVA CHAKRABORTY,KOLKATA vs ASSESSING OFFICER, BAMBOO VILLA, CALCUTTA
ITA 1879/KOL/2026[2020-2021]Status: Disposed20/8/2026AY 2020-2021
NIHARIKA CO-OPERATIVE HOUSING SOCIETY LTD.,KOLKATA vs ITO, WARD 30(1), KOLKATA, KOLKATA
ITA 1805/KOL/2026[2024-2025]Status: Disposed20/8/2026AY 2024-2025
RAJHAT UNION LARGED SIZED PRIMARY CO-OP AGRICULTURAL CREDIT SOCIETY LTD.,HOOHGLY vs ITO, WARD 23(1), HOOGHLY, HOOGHLY
ITA 1801/KOL/2026[2022-2023]Status: Disposed20/8/2026AY 2022-2023
