← All Benches

ITAT Kolkata Bench

22,178 judgments

PAWAN KUMAR AGARWAL,GANGTOK, SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, SIKKIM

ITA 1745/KOL/2026[2013-2014]Status: Disposed20/8/2026AY 2013-2014

PAWAN KUMAR AGARWAL,KOLKATA vs I.T.O., WARD - 3(1), GANGTOK

ITA 1744/KOL/2026[2012-2013]Status: Disposed20/8/2026AY 2012-2013

PAWAN KUMAR AGARWAL,GANGTOK, SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, SIKKIM

ITA 1743/KOL/2026[2011-2012]Status: Disposed20/8/2026AY 2011-2012

RITARANI SAHA,KOLKATA vs ITO, WARD 37(1), KOLKATA, KOLKATA

ITA 1494/KOL/2026[2013-2014]Status: Disposed20/8/2026AY 2013-2014

RUBY SHOME,BIRATI vs ITO, WARD 49(1), KOLKATA

ITA 2837/KOL/2025[2017-2018]Status: Disposed20/8/2026AY 2017-2018

DINESH KUMAR DAS,KOLKATA vs ITO, WARD 29(1), KOLKATA

ITA 2171/KOL/2025[2013-14]Status: Disposed20/8/2026AY 2013-14

BASANTI MATA AGRI PRODUCT PRIVATE LIMITED,HOOGHLY vs ACIT, CIRCLE 23(1), HOOGHLY, HOOGHLY

ITA 2141/KOL/2026[2017-2018]Status: Disposed19/8/2026AY 2017-2018

MANISH SUREKA,KOLKATA vs THE INCOME TAX OFFICER, WARD-37(1), KOLKATA, KOLKATA

ITA 2084/KOL/2026[2015-2016]Status: Disposed19/8/2026AY 2015-2016

MANISH SUREKA,KOLKATA vs ITO WARD 37(1), KOLKATA

ITA 2083/KOL/2026[2014-2015]Status: Disposed19/8/2026AY 2014-2015

NAGIMOUDDIN LASKAR,HOWRAH vs I.T.O., WARD - 47(1), KOLKATA

ITA 1789/KOL/2026[2020-2021]Status: Disposed19/8/2026AY 2020-2021

BANAGRAM SKUS LIMITED,BANAGRAM vs THE INCOME TAX OFFICER, WARD 41(1), NADIA, NADIA

ITA 1691/KOL/2026[2023-24]Status: Disposed19/8/2026AY 2023-24

FOOTFLASH INFRASTRUCTURE (P) LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA

ITA 1376/KOL/2026[2017-2018]Status: Disposed19/8/2026AY 2017-2018

DAYAL COMMERCIAL CO. PRIVATE LIMITED,KOLKATA vs ITO, WARD 3(1), KOLKATA

ITA 3047/KOL/2025[2022-2023]Status: Disposed19/8/2026AY 2022-2023

DAYAL COMMERCIAL CO. PRIVATE LIMITED,KOLKATA vs ITO, WARD 3(1), KOLKATA

ITA 3046/KOL/2025[2021-2022]Status: Disposed19/8/2026AY 2021-2022

DAYAL COMMERCIAL CO. PRIVATE LIMITED,KOLKATA vs ITO, WARD 3(1), KOLKATA

ITA 3045/KOL/2025[2018-2019]Status: Disposed19/8/2026AY 2018-2019

MANU VYAPAR PRIVATE LIMITED,KOLKATA vs ITO, WARD 4(1), KOLKATA

ITA 792/KOL/2026[2021-2022]Status: Disposed18/8/2026AY 2021-2022

EKCHAKA SAMABAYA KRISHI UNNAYAN SAMITY LTD.,BURDWAN vs D.C.I.T., CIRCLE - 1, BURDWAN

ITA 427/KOL/2026[2016-2017]Status: Disposed18/8/2026AY 2016-2017

EKCHAKA SAMABAYA KRISHI UNNAYAN SAMITY LIMITED,BURDWAN vs D.C.I.T., CIRCLE - 1, BURDWAN

ITA 426/KOL/2026[2015-2016]Status: Disposed18/8/2026AY 2015-2016

NEMINATH VYAPAAR PVT LTD,KOLKATA vs DEBABRATA PAUL, INCOME TAX OFFICER, WARD 11(1), KOLKATA

ITA 325/KOL/2026[2019-20]Status: Disposed18/8/2026AY 2019-20

NEMINATH VYAPAAR PVT LTD,KOLKATA vs DEBABRATA PAUL, INCOME TAX OFFICER, WARD 11(1), AAYKAR BHAVAN, KOLKATA

ITA 324/KOL/2026[2018-19]Status: Disposed18/8/2026AY 2018-19