ITAT Kolkata Bench
22,285 judgments
M/S. SHYAM METALICS AND ENERGY LIMITED. ,KOLKATA. vs ACIT,C.C-1(1),KOLKATA , KOLKATA
ANJANA CHAUDHURY,GUWAHATI vs ACIT, CIR. (1), KOLKATA
SRI SONJOY SARMA, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 881/KOL/2024 Assessment Year: 2017-18 Anjana Chaudhury..................................................................Appellant [PAN: BDHPC 3618 M] Vs. ACIT, Cir.-1(1), IT, Kolkata....................................................Respondent Appearances: Assessee represented by: S.S. Gupta, AR. Department represented by: Prabhakar Prakash Ranjan, Addl. CIT, Sr. DR. Date of concluding the hearing : July
M/S JAIN SWETAMBER SOCIETY,HOWRAH vs ITO, WARD -1(1), EXEMPTION, KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
JOTESRIRAM ANCHAL SAMABAY KRISHI UNNAYAN SAMITY LTD.,BARDHAMAN vs ITO, WARD-1(3), BURDWAN
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
DAROGA FAMILY FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 719/KOL/2024 Assessment Year: 2021-22 Daroga Family Foundation......................................................Appellant [PAN: AAFCB 6742 C] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: Tarun Kumar Banerjee, CA. Department represented by: I. Jamir, CIT D/R. Date of concluding the hearing : July 2nd, 2024 Date of pr
MANAV SEVA TRUST,KOLKATA vs A.O. WARD 1(4), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 940/KOL/2024 Assessment Year: 2018-19 Manav Seva Trust....................................................................Appellant [PAN: AABTM 0465 A] Vs. A.O., Ward-1(4), Kolkata.......................................................Respondent Appearances: Assessee represented by: Ram Awatar Dhoot, AR. Department represented by: Sailen Samadder, Addl. CIT, Sr. DR. Date of concluding the hearing : July 29t
PARAMITA SINGH,KOLKATA vs ITO, WARD-30(1)-, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
JAGDISH SINGH,DURGAPUR vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RAM KUMAR GUPTA,KOLKATA vs ACIT, CIR. 43, , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
MANAKSIA LIMITED,KOLKATA vs CENTRALISED PROCESSING CENTRE, BENGALURU
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ASOK KUMAR MAITI,HALDIA vs ACIT INTL CIR 1, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1283/KOL/2023 Assessment Year: 2014-15 Asok Kumar Maiti.…………………………………………………………..Appellant [PAN: AEPPM 4630 M] Vs. ACIT Intl Cir.-1, Kolkata.......................................................Respondent Appearances: Assessee represented by: None. Department represented by: P.P. Barman, Addl. CIT, Sr. DR. Date of concluding the hearing : August 7th, 2024 Date of pronouncing the order : August 9th, 2024 ORD
UTKARSH RAI,KOLKATA vs ITO, WARD-43(1), KOL, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DCIT, CIRCLE - 8(1), KOLKATA , KOLKATA vs M/S. PKS LIMITED , KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. Nos.: 1139, 1140, 1141 & 1801/KOL/2018 Assessment Years: 2008-09, 2009-10, 2010-11 & 2011-12 DCIT, Circle-8(1), Kolkata........................................................Appellant Vs. M/s. PKS Limited..................................................................Respondent [PAN: AABCP 4914 C] Appearances: Department represented by: Subhendu Datta, CIT DR. Assessee represented by: Sreenita Ghosh Thaker, A
DCIT, CIRCLE - 8(1), KOLKATA , KOLKATA vs M/S. PKS LIMITED , KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. Nos.: 1139, 1140, 1141 & 1801/KOL/2018 Assessment Years: 2008-09, 2009-10, 2010-11 & 2011-12 DCIT, Circle-8(1), Kolkata........................................................Appellant Vs. M/s. PKS Limited..................................................................Respondent [PAN: AABCP 4914 C] Appearances: Department represented by: Subhendu Datta, CIT DR. Assessee represented by: Sreenita Ghosh Thaker, A
DCIT, CIRCLE - 8(1), KOLKATA , KOLKATA vs M/S. PKS LIMITED , KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. Nos.: 1139, 1140, 1141 & 1801/KOL/2018 Assessment Years: 2008-09, 2009-10, 2010-11 & 2011-12 DCIT, Circle-8(1), Kolkata........................................................Appellant Vs. M/s. PKS Limited..................................................................Respondent [PAN: AABCP 4914 C] Appearances: Department represented by: Subhendu Datta, CIT DR. Assessee represented by: Sreenita Ghosh Thaker, A
DCIT, CIRCLE - 8(1), KOLKATA , KOLKATA vs M/S. PKS LIMITED , KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. Nos.: 1139, 1140, 1141 & 1801/KOL/2018 Assessment Years: 2008-09, 2009-10, 2010-11 & 2011-12 DCIT, Circle-8(1), Kolkata........................................................Appellant Vs. M/s. PKS Limited..................................................................Respondent [PAN: AABCP 4914 C] Appearances: Department represented by: Subhendu Datta, CIT DR. Assessee represented by: Sreenita Ghosh Thaker, A
CHANDANA MUKHERJEE,BURDWAN vs ITO, WARD 2(1), BURDWAN
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
ARUNACHAL JESUIT SOCIETY,KOLKATA vs CIT(E), KOLKATA
the Bench that the assessee is a charitable society and has been granted provisional approval u/s 80G(5)(iii) of the Act in Form 10AC vide order dated 06.12.2022 for a period commencing from 06.12.2022 to AY 2025-26. Subsequently, assessee also filed an application for registration u/s 80G(5)(iii) of the Act electronically on 26.09.2023 in I.T.A. No. 678/Kol/2024 Arunachal Jesuit Society
MANIPUR JESUIT EDUCATIONAL SOCIETY,KOLKATA vs CIT(E), KOLKATA
the Bench that the assessee is a charitable society and has been granted provisional approval u/s 80G(5)(iv) of the Act in Form 10AC vide order dated 24.12.2022 for a period commencing from 24.12.2022 to AY 2025-26. Subsequently, assessee also filed an application for registration u/s 80G(5)(iii) of the Act electronically on 26.09.2023 in I.T.A. No. 664/Kol/2024 Manipur Jesuit Educational Society
MUKESH AGARWAL,SILIGURI vs ITO, WARD-2(1), SILIGURI
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
