ITAT Kolkata Bench

DEBRAJ SAHOO,KOLKATA vs DCIT, CIR. 44, KOLKATA

SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 276/KOL/2024 Assessment Year: 2017-18 Debraj Sahoo...........................................................................Appellant [PAN: BYMPS 8715 F] Vs. DCIT, Cir.-44, Kolkata..........................................................Respondent Appearances: Assessee represented by: Akash Bansal, FCA. Department represented by: Nicholash Murud, Addl. CIT, DR. Date of concluding the hearing : July 8th

NORTH POINT EDUCATION TRUST,NORTH 24 PARGANAS vs CIT(EXEMPTION), KOLKATA

SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 119/KOL/2024 Assessment Year: N.A. North Point Education Trust....................................................Appellant [PAN: AAATN 4564 A] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: Sanbarta Koley, FCA. Department represented by: Guru Bhashyam, CIT (D/R). Date of concluding the hearing : May 15th, 2024 Date of pr

SANDIP KUMAR AGARWAL,KOLKATA vs I.T.O., WARD - 45(2), KOLKATA, KOLKATA

Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7(1), KOLKATA vs ASHIANA HOUSING LIMITED, KOLKATA

Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

DCIT, CIRCLE-2, DURGAPUR, DURGAPUR vs SHIBDAS SEN, DURGAPUR

Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

LATE GHANSHYAM DAS AGARWAL(LEGAL HEIR- SRI UTTAM KUMAR AGRAWAL) ,SILIGURI vs DCIT, CIR. 4(1), KOLKATA

LATE GHANSHYAM DAS AGARWAL(LEGAL HEIR- SRI UTTAM KUMAR AGARWAL),SILIGURI vs DCIT, CEN. CIR. -4(1), KOLKATA

NAVBHARAT EXPORTS PVT. LTD.,SILIGURI vs A.O. CEN. CIR. 4(1), KOLKATA

DIC FINE CHEMICALS PVT. LTD.,KOLKATA vs P.C.I.T. - 2, KOLKATA, KOLKATA

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1075/KOL/2024 Assessment Year: 2017-18 DIC Fine Chemicals Pvt. Ltd.……………………………………………..Appellant [PAN: AACCD 6812 G] Vs. PCIT-2, Kolkata....................................................................Respondent Appearances: Assessee represented by: Akkal Dudhewala, A/R. Department represented by: Abhijit Kundu, CIT D/R. Date of concluding the hearing : June 25th, 2024 Date of pronouncing the order : Augu

SANTANU GANGOPADHYAY,HOOGHLY vs ACIT, CIR. 23(1), HOOGLY

Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)

EQUITABLE MARKETING ASSOCIATION,KOLKATA vs ACIT, CIR-30, KOLKATA. , KOLKATA

Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)

TALUK GOPALPUR SAMABAY KRISHI UNNAYAN SAMITY LIMITED. ,MEDINIPUR vs ITO, WARD NO-27(3), HALDIA, HALDIA

PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

AVR HOTELS & RESORTS PVT. LTD.,NORTH 24 PARGANAS vs ITO, WARD 8(1), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SAROJ DEVI BANTHIA,KOLKATA vs ITO, WARD-36(3), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

M/S INDOVISION COMMODITIES LTD.,KOLKATA vs ITO, WARD-6(2), KOLKATA

Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

MAYFAIR PROPERTIES,KOLKATA vs DCIT, CIR. 32, KOLKATA

Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

WINSHER VINIMAY PVT. LTD., ,KOLKATA vs ITO, WARD - 9(2), KOLKATA , KOLKATA

SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)

MULTANMULL KISHANLAL & SONS,KOLKATA vs ACIT, CIRCLE - 40, KOLKATA, KOLKATA

Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

RAJ KUMAR BAHETI,KOLKATA vs ITO, WARD 45(1), KOLKATA

SRI SONJOY SARMA, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

EXIMCORP INDIA (P) LTD. ,KOLKATA vs ACIT,CIR-5(2),KOLKATA. , KOLKATA

SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. Nos.: 701 & 702/KOL/2023 Assessment Years: 2015-16 & 2016-17 Eximcorp India Private Limited...............................................Appellant [PAN: AAACE 7115 P] Vs. ACIT, Cir-5(2), Kolkata..........................................................Respondent Appearances: Assessee represented by: Arnab Chakraborth, AR. Department represented by: B.K. Singh, Addl. CIT. Date of concluding the hearing : July 10