ITAT Kolkata Bench
22,285 judgments
EXIMCORP INDIA PRIVATE LIMITED. ,KOLKATA vs ACIT,CIR-5(2),KOLKATA. , KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. Nos.: 701 & 702/KOL/2023 Assessment Years: 2015-16 & 2016-17 Eximcorp India Private Limited...............................................Appellant [PAN: AAACE 7115 P] Vs. ACIT, Cir-5(2), Kolkata..........................................................Respondent Appearances: Assessee represented by: Arnab Chakraborth, AR. Department represented by: B.K. Singh, Addl. CIT. Date of concluding the hearing : July 10
THE W.B. STATE CO-OP AGRI AND RURAL DEVELOPMENT BANK LIMITED ,KOLKATA vs ACIT, CIR. 32, KOLKATA
SHRI RAJPAL YADAV, VICE-PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)
ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR vs M/S MPS GREENERY DEVELOPERS LTD., PASCHIM MEDINIPUR
ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR vs M/S MPS GREENERY DEVELOPERS LTD., PASCHIM MEDINIPUR
ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR vs M/S MPS GREENERY DEVELOPERS LTD., PASCHIM MEDINIPUR
ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR vs M/S MPS GREENERY DEVELOPERS LTD., PASCHIM MEDINIPUR
ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR vs M/S MPS GREENERY DEVELOPERS LTD., PASCHIM MEDINIPUR
ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR vs M/S MPS GREENERY DEVELOPERS LTD., PASCHIM MEDINIPUR
MPS GREENERY DEVELOPERS LTD.,KOLKATA vs ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR
MPS GREENERY DEVELOPERS LTD.,KOLKATA vs ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR
MPS GREENERY DEVELOPERS LTD.,KOLKATA vs ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR
MPS GREENERY DEVELOPERS LTD.,KOLKATA vs ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR
MPS GREENERY DEVELOPERS LTD.,KOLKATA vs ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR
MPS GREENERY DEVELOPERS LTD.,KOLKATA vs ACIT, CIR-39, MIDNAPORE, PASCHIM MEDINIPUR
MODELLA CARETAKER CENTRE,SILIGURI vs ACIT(OSD), WARD-2(1), SILIGURI, SILIGURI
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
DHIRENDRA NATH DAS,DURGAPUR vs ITO, WARD-1(3), DURGAPUR
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
M/S LONGVIEW TEA CO. LTD.,KOLKATA vs DCIT, CIR. -6(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SYAMALI SECURITY & CONSULTANT (P)LTD,DELHI vs PCIT-2, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S. BALAJI DISTRIBUTORS ,KOLKATA vs ITO,WARD-25(1), KOLKATA. , KOLKATA
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
RAJEEV CHOWDHARY,KOLKATA vs ITO, WARD-46(1), KOLKATA
the Ld. CIT(A).