ITAT Kolkata Bench
22,285 judgments
DARSHAN LAL SONI,ALIPURDUAR vs I.T.O., WARD - 2(3), KOLKATA, KOLKATA
the Tribunal. On this aspect assessee had filed two separate petitions praying for condonation of such delay.
DARSHAN LAL SONI,ALIPURDUAR vs I.T.O., WARD - 2(3), ALIPURDUAR, ALIPURDUAR
the Tribunal. On this aspect assessee had filed two separate petitions praying for condonation of such delay.
LAKHOTIA DIAGONSTIC SERVICE PVT. LTD. ,HOWRAH vs ACIT, CC-3(2), KOLKATA. , KOLKATA
LAKHOTIA DIAGNOSTIC SERVICE PRIVATE LIMITED. ,HOWRAH vs ACIT,CC-3(2), KOLKATA. , KOLKATA
AIROVIENT FANS & SYSTEMS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE - 11(1), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 638/KOL/2024 Assessment Year: 2018-19 Airovient Fans & Systems Private Limited…………………………..Appellant [PAN: AAICA 5668 F] Vs. DCIT, Circle-11(1), Kolkata...................................................Respondent Appearances: Assessee represented by: Vikas Surana, A/R. Department represented by: P.P. Barman, Addl. CIT, Sr. D/R. Date of concluding the hearing : June 20th, 2024 Date of pronouncing the order :
EASTERN INDIA EDUCATIONAL INSTITUTION,KOLKATA vs DCIT(EXEMPTION), CIRCLE - 1(1), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 616/KOL/2024 Assessment Year: 2017-18 Eastern India Educational Institution……………………………….Appellant [PAN: AAATE 0448 G] Vs. DCIT (Exemption), Circle-1(1), Kolkata..................................Respondent Appearances: Assessee represented by: Akkal Dudhewala, A/R. Department represented by: Abhijit Kundu, CIT D/R. Date of concluding the hearing : June 18th, 2024 Date of pronouncing the order : July 31st, 20
AXON MERCANTILE PVT. LTD.,KOLKATA vs ITO, WARD-9(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SAKTI DASGUPTA,KOLKATA vs ACIT, CIR. 7(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RAJA UDYOG (P) LTD.,BARRACKPORE, 24-PARGANAS (N) vs ACIT, CC-4(3), KOLKATA, KOLKATA
RAJA UDYOG (P) LTD.,BARRACKPORE, 24 PARGANAS (N) vs ACIT, CC-4(3), KOLKATA, KOLKATA
RAJA UDYOG (P) LTD.,24-PARGANAS (N) vs ACIT, CC-4(3), KOL, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SRI GOVINDDEO EDUCATIONAL INSTITUTE ,KOLKATA vs ITO(EXEMPTION) WARD-1(3) , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SPECTRA REALCON LLP,KOLKATA vs ITO, WARD-25(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
AIHO SAMABAY KRISHI UNNAYAN SAMITY LTD.,MALDA vs ITO, WARD-3(1), MALDA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
M/S. KUBER TIE-UP PVT. LTD,KOLKATA vs ACIT(OSD), WARD- 2(3), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
