ITAT Kolkata Bench
22,285 judgments
BASU PHARMACEUTICALS,KOLKATA vs ITO, WARD-22(2), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
BASU PHARMACEUTICALS,KOLKATA vs ITO, WARD 22(2), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
KIRTI AGARWAL,KOLKATA vs CPC TAX OFFICER WARD OFFICER 40(1), KOLKATA
Dr. Manish Borad (Accountant Member)
M/S TCG LIFESCIENCES PVT. LTD.,KOLKATA vs A.O. CIR. 11(1), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SURENDRA KUMAR KAPUR. ,KOLKATA vs DCIT,CIR-22, KOLKATA, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S BEWELL LABS PVT. LTD.,KOLKATA vs DCIT, CIR. 11(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
MUNDHRA CONSTRUCTION P LTD.,KOLKATA vs ITO, WARD-10(2), KOLKATA
Shri Manish Borad, Accountant Member Shri Sonjoy Sarma (Judicial Member)
SHAMBHU GHOSH,SILIGURI vs ITO, WARD-1(3), SILIGURI
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
KARISHMA TIE -UP PVT. LTD.,KOLKATA vs ITO, WARD-8(3), KOLKATA
SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SAJID MOWJEE,KOLKATA vs ITO, WARD-4(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S. VISHAL VICTORY OILTECH PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 7(2), KOLKATA, KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & SONJOY SARMA, JUDICIAL MEMBER I.T.A. No.: 715/KOL/2022 Assessment Year: 2017-18 M/s. Vishal Victory Oiltech Pvt. Ltd..........................................Appellant [PAN: AABCV 0848 F] Vs. ACIT, Circle-7(2), Kolkata………………………………………………Respondent Appearances: Assessee represented by: S.M. Surana, Adv. Department represented by: Rakesh Kumar Das, CIT, D/R. Date of concluding the hearing : June 13th, 2024 Date of pronouncing the order : August 13th, 2024
