ITAT Kolkata Bench
22,285 judgments
CALCUTTA MATHEMATICAL SOCIETY,KOLKATA vs ITO, WARD-1(1), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
ELEGANT DEALMARK PVT. LTD.,KOLKATA vs ITO, WARD-5(3), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI (Accountant Member)
M/S. VAACHI INTERNATIONAL PVT. LTD. ,KOLKATA vs DCIT, CIR- 7(2)/KOLKATA. , KOLKATA
this Bench although notices were issued time to time from registry, from perusal of the order sheet, it is reflected that on 10.04.2024 and 14.05.2024, one Shri Abhishak Bansal, AR of the assessee had appeared before the Bench and sought time by seeking adjournment in the case. However, today when the matter is called up no one turn up on behalf of the assessee. Therefore, we have no other alternative but to decide the appeal on merits of the case with the assistance of Ld. DR. The Ld. DR s
CHATRA KALYAN SANGSTHA,KOLKATA vs C.I.T. - EXEMPTION, KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
GRAFTON MERCHANT PVT. LTD.,KOLKATA vs DCIT, CIRCLE-1(1)/KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 230/KOL/2023 Assessment Year: 2010-11 Grafton Merchant Pvt. Ltd.......................................................Appellant [PAN: AABCG 2641 P] Vs. DCIT, Circle-1(1), Kolkata.....................................................Respondent Appearances: Assessee represented by: None. Department represented by: Subhendu Datta, CIT DR. Date of concluding the hearing : July 10th, 2024 Date of pronouncing the
PRISCILLA VAZ. TRUST,ASANSOL vs ITO, WARD-2(1), DURGAPAUR
SHRI RAJPAL YADAV (Vice President), SHRI RAJESH KUMAR (Accountant Member)
NITDAA FOUNDATION,KOLKATA vs CIT(E), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
AMIT KHEMKA,KOLKATA vs ITO, WARD - 43(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
AMIT KHEMKA,KOLKATA vs ITO, WARD - 43(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
PRAYAS EK ASHA,KOLKATA vs ITO, WARD - 1(4), EXEMPT,, KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
LITTLE STAR COMMODITIES PVT. LTD.,HOWRAH vs ITO, WARD 6(2), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
HEAVEN VYAPAAR PVT. LTD.,KOLKATA vs ITO, WARD-5(4), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
MRS PUJA CHANDER,PORT BLAIR vs ITO, WARD-3(4), PORT BLAIR
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
LORDS BLUETECH COMPANY PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 8(1), KOLKATA, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NAXALBARI VIVEKANANDA SEBA BHARATY,NAXALBARI, DARJELING vs CIT (EXEMPTION), KOLKATA, KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NAXALBARI VIVEKANANDA SEBA BHARATY,NAXALBARI, DARJEELING vs CIT - EXEMPTION, KOLKATA, KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
E M C PROJECTS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
MAFIJUR RAHAMAN,KOLKATA vs ACIT, CIR. 2 , BURDWAN
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S SHIVDHARA PROPERTY VENTURE PVT. LTD.,KOLKATA vs ITO, WARD 1(1), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
MANOJIT CHOUDHURY,KOLKATA vs ITO, WARD-30(1), KOLKATA
Dr. Manish Borad (Accountant Member)
