ITAT Kolkata Bench

22,285 judgments

SIKKIM DISTILLERIES LIMITED,EAST SIKKIM vs D.C.I.T. (TDS), GANGTOK, GANGTOK

ITA 1049/KOL/2024[2014-2015]Status: Disposed26/8/2024AY 2014-2015

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

SIKKKIM DISTILLERIES LIMITED,EAST SIKKIM vs D.C.I.T. (TDS), GANGTOK, GANGTOK

ITA 1048/KOL/2024[2014-2015]Status: Disposed26/8/2024AY 2014-2015

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

SIKKIM DISTILLERIES LIMITED,EAST SIKKIM vs D.C.I.T. (TDS), CIRCLE - 5, GANGTOK, GANGTOK

ITA 1047/KOL/2024[2013-2014]Status: Disposed26/8/2024AY 2013-2014

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

SIKKIM DISTILLERIES LIMITED,EAST SIKKIM vs D.C.I.T., CIRCLE - 5, GANGTOK, GANGTOK

ITA 1046/KOL/2024[2013-2014]Status: Disposed26/8/2024AY 2013-2014

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

SIKKIM DISTILLERIES LIMITED,EAST SIKKIM vs D.C.I.T. (TDS), CIRCLE - 5, GANGTOK, GANGTOK

ITA 1045/KOL/2024[2012-2013]Status: Disposed26/8/2024AY 2012-2013

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

SIKKIM DISTILLERIES LIMITED,RANGPO, EAST SIKKIM vs DCIT (TDS), CIRCLE - 5, GANGTOK, GANGTOK

ITA 1044/KOL/2024[2012-2013]Status: Disposed26/8/2024AY 2012-2013

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

M/S. BANDHAN BANK LTD. (ERSTWHILE GHOSH FINANCE LTD),KOLKATA vs DCIT,CIR-5(1), KOL, KOLKATA

ITA 465/KOL/2023[2016-17]Status: Disposed26/8/2024AY 2016-17

SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PURPLE SUPPLIERS PVT. LTD.,SURAT, GUJRAT vs A.C.I.T., CIRCLE - 5(1), KOLKATA, KOLKATA

ITA 759/KOL/2022[2013-2014]Status: Disposed26/8/2024AY 2013-2014

Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

PURPLE SUPPLIERS PVT. LTD.,SURAT, GUJRAT vs A.C.I.T., CIRCLE - 5(1), KOLKATA, KOLKATA

ITA 758/KOL/2022[2012-2013]Status: Disposed26/8/2024AY 2012-2013

Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

PURPLE SUPPLIERS PVT. LTD.,SURAT, GUJRAT vs A.C.I.T., CIRCLE - 5(1), KOLKATA, KOLKATA

ITA 757/KOL/2022[2011-2012]Status: Disposed26/8/2024AY 2011-2012

Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

M/S FANCY ENTERPRISES,KOLKATA vs A.O. CIR. 32, , KOLKATA

ITA 797/KOL/2024[2013-14]Status: Disposed23/8/2024AY 2013-14

DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

RISHRA ST. THOMAS ACADEMY,HOOGHLY vs A.O. WARD 23(1), HOOGHLY

ITA 670/KOL/2024[2017-18]Status: Disposed23/8/2024AY 2017-18

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

BENGAL SHELTER HOUSING DEVELOPMENT LTD.,KOLKATA vs ITO, WARD-2(1), KOLKATA

ITA 235/KOL/2024[2018-19]Status: Disposed23/8/2024AY 2018-19

DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

RATAN CHAKRABORTY,KOLKATA vs I.T.O., WARD - 50(5), KOLKATA, KOLKATA

ITA 42/KOL/2023[2017-2018]Status: Disposed23/8/2024AY 2017-2018

DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

MOUL SHREE JHUNJHUNWALA,KOLKATA vs ITO, WARD-12(3), KOLKATA

ITA 426/KOL/2021[2012-13]Status: Disposed23/8/2024AY 2012-13

Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)

MAGESTIC VYAPAAR PVT. LTD.,KOLKATA vs ITO, WARD11(1), KOLKATA

ITA 902/KOL/2024[2014-15]Status: Disposed22/8/2024AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

BINITA HALDER,KOLKATA vs PCIT- CENTRAL-2, KOLKATA

ITA 844/KOL/2024[2017-18]Status: Disposed22/8/2024AY 2017-18

or at the time of hearing.”

ANCHITA PROPERTIES PVT. LTD. ,KOLKATA vs ITO, WARD-12(1), KOLKATA. , KOLKATA

ITA 637/KOL/2024[2013-14]Status: Disposed22/8/2024AY 2013-14

Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)

ANCHITA PROPERTIES PVT. LTD.,KOLKATA vs P.C.I.T., KOLKATA - 2, KOLKATA

ITA 1067/KOL/2024[2013-2014]Status: Disposed22/8/2024AY 2013-2014

Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)

M/S ELCON ESTATE PVT. LTD.,KOLKATA vs ITO, WARD-13(1), KOLKATA

ITA 769/KOL/2024[2021-22]Status: Disposed21/8/2024AY 2021-22

DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)