ITAT Kolkata Bench
22,285 judgments
SKILL DYE CHEM PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1014/KOL/2024 Assessment Year: 2013-14 Skill Dye Chem Pvt. Ltd……………..…………………………………….Appellant [PAN: AABCS 4396 M] Vs. DCIT, Circle-7(1), Kolkata.....................................................Respondent Appearances: Assessee represented by: Miraj D. Shah, AR. Department represented by: P.P. Barman, Addl. CIT, Sr. DR. Date of concluding the hearing : August 5th, 2024 Date of pronouncing the order : Augu
SVM CERA PRIVATE LIMITED ,GUJRAT vs ACIT,C.C-1(1). KOLKATA. , KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI DR. MANISH BORAD (Accountant Member)
SVM CERA PRIVATE LIMITED,GUJRAT vs ACIT,C.C-1(1), KOLKATA, KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI DR. MANISH BORAD (Accountant Member)
DCIT, C-1, KOLKATA, KOLKATA vs NABA DIGNATA WATER MANAGEMENT LTD., KOLKATA
proceeding for disallowances the AO has conducted necessary examination and ground work, which are evident from the recordings of note-sheet.
SHUVRO CHATTARAJ,KOLKATA vs PCIT , BURDWAN
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
THE E & NF RAILWAY CO-OPERATIVE BANK LTD.,KOLKATA vs ACIT, CIR. 37, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI DR. MANISH BORAD (Accountant Member)
MONIPUR LEPROSY REHABILITATION CENTRE,PURULIA vs I.T.O., WARD - 2(1), EXEMPTION, DURGAPUR, DURGAPUR
us is this that the delay in filing the audit report in Form 10B whether can be condoned.
M/S. VICTOR COMMERCIAL CO. LTD.,KOLKATA vs ACIT, CC - 1(2), KOLKATA, KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
M/S. KRISHNA NIRMAN PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(3), KOLKATA, KOLKATA
Shri Manish Borad, Judicial Member Shri Sonjoy Sarma (Accountant Member)
SALARPURIA PROPERTIES PVT. LTD.,KOLKATA vs DCIT, CC - 3(2), KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 988/KOL/2024 Assessment Year: 2006-07 Salarpuria Properties Pvt. Ltd.................................................Appellant [PAN: AAGCS 8492 P] Vs. DCIT, CC-3(2), Kolkata..........................................................Respondent Appearances: Assessee represented by: S. Jhajharia, AR. Department represented by: Altaf Hussain, Addl. CIT, Sr. DR. Date of concluding the hearing : August 1st, 2024 D
ONKAR SOCIETY FOR ENGINEERING & TECHNOLOGICAL ,KOLKATA vs ACIT, CIR. 2, DURGAPUR
Shri Sanjay Garg, Judicial Member Shri Rakesh Mishra (Accountant Member)
SRI RAM COMMERCIAL CO.,KOLKATA vs ITO, WARD-36(1), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MRS SUCHITRA SENGUPTA,KOLKATA vs ITO, WARD 49(1), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NIRVIN COLD STORAGE PVT. LTD.,KOLKATA vs ITO, WARD-6(1), KOLKATA
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
SIKKIM DISTILLERIES LIMITED,EAST SIKKIM vs D.C.I.T. (TDS), CIRCLE - 5, GANGTOK, GANGTOK
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
SIKKIM DISTILLERIES LIMITED,EAST SIKKIM vs D.C.I.T.(TDS), CIRCLE - 5, GANGTOK, GANGTOK
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
SIKKIM DISTILLERIES LIMITED,EAST SIKKAM vs D.C.I.T. (TDS), CIRCLE - 5, GANGTOK, GANGTOK
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
SIKKIM DISTILLERIES LIMITED,EAST SIKKIM vs D.C.I.T.(TDS), CIRCLE - 5, GANGTOK, GANGTOK
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
SIKKIM DISTILLERIES LIMITED,EAST SIKKIM vs D.C.I.T.(TDS), CIRCLE - 5 , GANGTOK, GANGTOK
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
SIKKIM DISTILLERIES LIMITED,EAST SIKKIM vs D.C.I.T. (TDS), GANGTOK, GANGTOK
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
