ITAT Kolkata Bench
22,285 judgments
MADINA RICE MILL PVT. LTD.,KOLKATA vs ACIT, CENTRAL CIR. 4(4) , KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI RAJPAL YADAV (Vice President)
MADINA RICE MILL PVT. LTD.,KOLKATA vs ACIT, CIR. 4(4), KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI RAJPAL YADAV (Vice President)
MADINA RICE MILL PVT. LTD.,KOLKATA vs ACIT, CENTRAL CIRCLE 4(4), KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI RAJPAL YADAV (Vice President)
MADINA RICE MILL PVT. LTD.,KOLKATA vs ACIT, CEN. CIR. 4(4), KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI RAJPAL YADAV (Vice President)
DR. B.G. MEMORIAL TRUST,KOLKATA vs ITO, WARD-1(2), EXEMPTION, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
NEETU AGARWAL,KOLKATA vs INCOME TAX OFFICER - WARD 7(1), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DHANSAMRIDHI FINANCE PVT. LTD., (AMALGAMATED COMPANY) ANUKUL COMMERCIAL PVT. LTD.,(AMALGAMATING COMPANY),KOLKATA vs ACIT, WARD - 1(1), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
MANAV JYOT CHARITABLE TRUST,KOLKATA vs CIT(E), KOLKATA. , KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
STATE BANK OF INDIA,JEEWANDEEP vs TDS CIRCLE 3(1), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
STATE BANK OF INDIA ,JEEWAN SUDHA vs TDS WARD 3(2), KOLKATA, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
STATE BANK OF INDIA,BIKASH BHAWAN vs TDS CIRCLE 3(1), KOLKATA, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
STATE BANK OF INDIA LOCAL HEAD OFFICE,KOLKATA vs ITO TDS WARD 3(2), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs BHAWANI CONSTRUCTIONS PVT. LTD., HOWRAH
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
M/S. SALARPURIA HOMES PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 1(2), KOLKATA, KOLKATA
Shri Sonjoy Sarma, Judicial Member Shri Rakesh Mishra (Accountant Member)
UTPAL DORJEE YONGDA,PELLING, WEST SIKKIM vs A.O., NFAC / D.C.I.T., WARD - 3(1), GANGTOK, GANGTOK
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
UTPAL DORJEE YONGDA,PELLING, WEST SIKKIM vs A.O., NFAC / D.C.I.T., WARD - 3(1), GANGTOK, GANGTOK
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
UTPAL DORJEE YONGDA,PELLING, WEST SIKKIM vs A.O., NFAC / D.C.I.T., WARD - 3(1), GANGTOK, GANGTOK
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
UTPAL DORJEE YONGDA,PELLING, WEST SIKKIM vs A.O., NFAC/ D.C.I.T., CIRCLE - 3(2), GANGTOK, GANGTOK
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
KIRAN KUMAR SINGH,HOWRAH vs I.T.O., WARD - 47(6), KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SHARADA RADHAKRISHNAN,KOLKATA vs I.T.O., WARD - 25(4), KOLKATA, KOLKATA
PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
