ITAT Kolkata Bench
22,285 judgments
INCOME TAX OFFICER, GANGTOK vs KAILASH AGARAWAL, GANGTOK
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
INCOME TAX OFFICER, GANGTOK vs KAILASH AGARWAL, GANGTOK
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SHRI PAWAN KUMAR RUIA. ,KOLKATA vs DCIT,CIR- 30, KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ACIT, CIR-10(2), KOLKATA, KOLKATA vs M/S SKYSCRAPER PROJECTS PVT. LTD., KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member)
RAJ TECHNOCOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA, KOLKATA
SHRI SONJOY SARMA (Accountant Member), SHRI RAKESH MISHRA (Judicial Member)
TEJAS TRANSCOM (P) LTD.,BURDWAN WEST vs I.T.O., WARD - 1(2), DURGAPUR, DURGAPUR
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S. COOLHUT MARKETING PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA, KOLKATA
the time of hearing.”
ANUP KUMAR AGARWAL,KOLKATA vs ITO, WARD - 43(1), KOLKATA, KOLKATA
PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1199/KOL/2024 Assessment Year: 2018-19 Anup Kumar Agarwal…….…………………………………………........Appellant [PAN: ACYPA 1971 A] Vs. CPC, Bangalore [ITO, Ward-43(1), Kolkata]............................Respondent Appearances: Assessee represented by: Soumitra Choudhury, Adv. Department represented by: Bibekananda madhu, JCIT, Sr. DR. Date of concluding the hearing : September 12th, 2024 Date of pronouncing the order
DIPAK KUMAR GANERIWALA,KOLKATA vs A.C.I.T., CIRCLE - 3(1), ASANSOL, ASANSOL
Shri Sonjoy Sarma, Judicial Member ShriRakesh Mishra (Accountant Member)
NIRMAL DUTTA,JALPAIGURI vs A.O./I.T.O., WARD - 1(4), SILIGURI, SILIGURI
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3(1), KOLKATA, KOLKATA vs STARMILK PRODUCTS PVT LTD, KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1106/KOL/2024 Assessment Year: 2018-19 DCIT, Central Circle-3(1), Kolkata............................................Appellant Vs. Starmilk Products Pvt. Ltd…………………………………………….Respondent [PAN: AAHCM 8117 A] Appearances: Department represented by: Subhendu Datta, CIT DR. Assessee represented by: None. Date of concluding the hearing : September 5th, 2024 Date of pronouncing the order : September 17th, 2024 ORD
SHARANJIT KAUR.,KOLKATA vs ITO,WARD-29(4),KOLKATA., KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
BRATEN MANDAL,KOLKATA vs INCOME TAX OFFICER-25(1), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
BRATEN MANDAL,KOLKATA vs INCOME TAX OFFICER-25(1), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
TATA CONSUMER PRODUCTS LIMITED,KOLKATA vs DCIT, CIR.-4(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
TATA CONSUMER PRODUCTS LIMITED,KOLKATA vs DCIT, CIR.-4(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MOHAMMED ALI,KOLKATA vs DCIT, KOLKATA
MOHAMMED ALI,KOLKATA vs DCIT, KOLKATA
MOHAMMED ALI,KOLKATA vs DCIT, KOLKATA
MADINA RICE MILL PVT. LTD.,KOLKATA vs ACIT, CEN. CIR. 4(4), KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI RAJPAL YADAV (Vice President)