ITAT Kolkata Bench
22,285 judgments
MEGAPODE VYAPAAR PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 1(2), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MEGAPODE VYAPAAR PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 1(2), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
DCIT, CIRCLE - 11(1), KOLKATA, KOLKATA vs M/S. GRAPHITE INDIA LTD., KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 473/KOL/2018 Assessment Year: 2007-08 DCIT, Circle-11(1), Kolkata......................................................Appellant Vs. M/s. Graphite India Ltd…………………….................................Respondent [PAN: AAACC 0457 C] C.O. No.: 65/KOL/2018 Arising Out of I.T.A. No.: 473/KOL/2018 M/s. Graphite India Ltd...........................................................Appellant [PAN: AAACC 0457 C] DCIT, Ci
MCLEOD RUSSEL INDIA LTD.,KOLKATA vs PCIT - 2, KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
THE CALCUTTA STOCK EXCHANGE LTD.,KOLKATA vs A.O. CIR. 4(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
ALLEN LABORATORIES LTD.,KOLKATA vs ITO, WARD-10(2), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. UTKAL BUILDERS LTD., ,BHUBANESHWAR vs DCIT, CIRCLE - 1(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
M/S. UTKAL BUILDERS LTD.,,BHUBANESHWAR vs DCIT, CIRCLE - 1(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SEEMA SINGH,ASANSOL vs ITO, WARD1(1), ASANSOL
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ROHIT BAID,KOLKATA vs ITO, WARD-36(1), KOLKATA
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
KISHOREPUR SAMABAY KRISHI UNNAYAN SAMITY LIMITED,NADIA vs I.T.O., WARD - 41(3), NADIA, NADIA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
THE EXECUTOR TO THE ESTATE OF SUKHENDU PRASAD CHOUDHURY,KOLKATA vs A.C.I.T., CIRCLE - 29, KOLKATA, KOLKATA
SRI SONJOY SARMA, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1278/KOL/2024 Assessment Year: 2022-23 The Executor to the Estate of Sukhendu Prasad Choudhury…..Appellant [PAN: AAAJT 2994 C] Vs. CPC, Bangalore [ACIT, Circle-29, Kolkata]…..........................Respondent Appearances: Assessee represented by: Soumitra Choudhury, Adv. Department represented by: Arun Kanti Dutta, Addl. CIT, Sr. DR. Date of concluding the hearing : September 2nd, 2024 Date of pronouncing
ART O GEM JEWELLERS LTD,MUMBAI vs DCIT, CIR-8(1), , KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
NORBEN TEA & EXPORTS LTD.,KOLKATA vs DCIT, CIR. 4(2), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
PRASHANT SHARMA,KOLKATA vs ITO, WARD 22(2), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 825/KOL/2024 Assessment Year: 2018-19 Prashant Sharma…………………...............................................Appellant [PAN: AWAPS 7311 Q] Vs. CIT(A)(NFAC), Income Tax Department...................................Respondent Appearances: Assessee represented by: Amit Agrawal, Adv. Department represented by: Nicholash Murud, Addl. CIT, DR. Date of concluding the hearing : July 11th, 2024 Date of pronouncing
SHRUTI CHOWDHARY,KOLKATA vs ITO, WARD-30(7), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rakesh Mishra (Accountant Member)
COMMERCIAL HOUSE PVT. LTD.,,KOLKATA vs ITO, WARD - 6(1), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rakesh Mishra (Accountant Member)
BIG BOSS FOODS PVT. LTD.,BURDWAN vs ACIT, CIR. 1, BURDWAN
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 398/KOL/2024 Assessment Year: 2013-14 Big Boss Foods Pvt. Ltd............................................................Appellant [PAN: AABCB 1001 E] Vs. ACIT, Cir.-1, Burdwan...........................................................Respondent Appearances: Assessee represented by: P.J. Bhide, AR. Department represented by: P.P. Barman, Addl, CIT, Sr. DR. Date of concluding the hearing : July 29th, 2024
MAA SARASWATI RESEARCH AND DEVELOPMENT TRUST,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA, KOLKATA
the date of hearing.”
NEW INDIA RETAILING & INVESTMENT LTD.,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA, KOLKATA
SRI SONJOY SARMA, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1285/KOL/2024 Assessment Year: 2018-19 New India Retailing & Investment Ltd.....................................Appellant [PAN: AAACN 9970 F] Vs. DCIT, Circle-5(1), Kolkata.....................................................Respondent Appearances: Assessee represented by: Kinjal Buaria, CA and Aritra Nag, Adv. Department represented by: A.K. Dutta, Addl. CIT. Date of concluding the hearing : September 3rd