ITAT Kolkata Bench

SRI RAVI SHARMA DHITAL,GOA vs A.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA

SMITA S MEHTA,KOLKATA vs ASST DIRECTOR OF INCOME TAX, CPC, BENGALURU

SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 599/KOL/2024 Assessment Year: 2021-22 Smita Sachin Mehta………………………………………………………..Appellant [PAN: AFAPM5506L] Vs. ADIT, CPC, Bengaluru...........................................................Respondent Appearances: Assessee represented by: Amit Agarwal, AR. Department represented by: Chandan Das, Addl. CIT, DR. Date of concluding the hearing : November 6th, 2024 Date of pronouncing the order : November 29

VEDANT FASHIONS LTD.,KOLKATA vs DCIT, CIR. 3(2), KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rajesh Kumar (Accountant Member)

BAGARIA LEASING PVT. LTD.,KOLKATA vs ITO, WARD-1(1), KOLKATA

SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

BAGARIA LEASING PVT. LTD.,KOLKATA vs ITO, WARD-1(1), KOLKATA

SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

SHIB NATH GHOSH,BERHAMPORE vs I.T.O., WARD - 42(1), MURSHIDABAD

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

SUSHIL KUMAR BERLIA,SILIGURI vs I.T.O., TDS, WARD - 5(2), SILIGURI

SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)

ARYAVRAT SAVINGSUNIT LIMITED.,KOLKATA vs D.C.I.T., CIRCLE - 1(1), KOLKATA, KOLKATA

SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 1545/KOL/2024 Assessment Year: 2015-16 Aryavrat Savingsunit Limited…………………………………………..Appellant [PAN: AACCA1111H] Vs. DCIT, Circle-1(1), Kolkata.....................................................Respondent Appearances: Assessee represented by: P.K. Himmatsinghka, AR. Department represented by: Monalisha Pal Mukherjee, JCIT. Date of concluding the hearing : September 26th, 2024 Date of pronouncing the or

ALOK KUMAR CHAMRIA (HUF),KOLKATA vs I.T.O., WARD - 32(3), KOLKATA, KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rajesh Kumar (Accountant Member)

BALAJI METAL AND SPONGE PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(4), KOLKATA, KOLKATA

SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)

PROVASH ADHIKARI,KOLKATA vs ITO, WARD 46(4), KOLKATA

SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs REGENT HIRISE PRIVATE LIMITED, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip KumarChoubey (Judicial Member)

SIMOCO SYSTEMS AND INFRASTRUCTURE SOLUTIONS LIMITED,KOLKATA vs ITO WARD 2 (1), KOLKATA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

INCOME TAX OFFICER, AAYAKAR BHAWAN DAKSHIN vs SANHATI CO-OPERATIVE CREDIT SOCIETY LIMITED, KOLKATA

SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)

INCOME TAX OFFICER WARD-4(1), KOLKATA, KOLKATA vs MAJESTIC MARCOM PRIVATE LIMITED, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

J G ENGINEERS PVT. LTD.,KOLKATA vs I.T.,O,WARD-1(2), KOLKATA

SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)

UTPAUL PAL,KOLKATA vs ACIT, CIR. 24(1), HOOGHLY

Shri Duvvuru RL Reddy (Vice President)

KUSUM SURANA,KOLKATA vs ITO, WARD44(2), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

INCOME TAX OFFICER , WARD - 7(1), KOLKATA, KOLKATA vs DAHISAR TRADERS PVT LTD, KOLKATA

Shri Duvvuru RL Reddy (Vice President)

DCIT,CIRCLE-5(1), KOLKATA, KOLKATA vs BATLIVALA AND KARANI SECURITIES INDIA PVT LTD , KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)