ITAT Kolkata Bench
22,285 judgments
RESPONSE INDIA PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1),, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ROTARY CLUB OF BALLYGUNGE CHARITABLE TRUSTA,KOLKATA vs C.I.T., EXEMPTION, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ROTARY CLUB OF BALLYGUNGE CHARITABLE TRUST,KOLKATA vs C.I.T., EXEMPTION, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
DCIT,CC-2(2),KOLKATA, KOLKATA vs ARYA REALTY DEVELOPERS PRIVATE LIMITED, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MADHU DEVI JAJODIA,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S. SHREE PRAKASH TRACON PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs ANUP KUMAR LAKHOTIA , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
INCOME TAX OFFICER, BURDWAN vs KAMALA DEVI PATNI, KALNA
Shri Duvvuru RL Reddy (Vice President)
SMRITI JAISWAL,KOLKATA vs INCOME TAX OFFICER, WARD-33(2),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
BDG HOLDINGS PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
DEPUTY COMMISSIONER OF INCOME TAX, SURI vs ORBONA STONE PRODUCT, TALBANDH
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
M/S. INDIA HOUSING. ,KOLKATA vs DCIT, CIR-54, KOLKATA, KOLKATA
SHRI. RAJESH KUMAR, ACCOUNTANT MEMBER AND ANIKESH BANERJEE (Judicial Member)
ATUL CHANDRA DAS. ,KOLKATA vs DCIT,C.C-1(4),KOLKATA. , KOLKATA
ATUL CHANDRA DAS,KOLKATA vs DCIT,C.C-1(4), KOLKATA. , KOLKATA
ATUL CHANDRA DAS. ,KOLKATA vs DCIT, C.C-1(4), KOLKATA. , KOLKATA
ATUL CHANDRA DAS. ,KOLKATA vs DCIT, C.C-1(4), KOLKATA. , KOLKATA
M/S TITIVATE VYAPAAR PVT. LTD.,KOLKATA vs ITO, WARD-91(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
MANAB CHANDRA GHOSH,KOLKATA vs ACIT, CIR. 1(2),IT, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
INCOME TAX OFFICER, WARD-9(1), KOLKATA, KOLKATA vs KALI FABRICS PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs SUCCESS TOURS AND TRAVELS PRIVATE LIMITED, KOLKATA
SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
